← All Benches

ITAT Ranchi Bench

1,955 judgments

GREATER RANCHI DEVELOPMEMT AGENCY LTD.,RANCHI vs DCIT, CIRCLE-1, RANCHI

ITA 5/RAN/2026[18-19]Status: Fixed10/7/2026

RAKESH CHANDRA,UTTARPRADESH vs ITO WARD 2(1), HAZARIBAGH

ITA 35/RAN/2026[2017-18]Status: Disposed10/7/2026AY 2017-18

ARS MEMORIAL EDUCATIONAL SOCIETY, BOKARO,BOKARO vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH

ITA 34/RAN/2026[2017]Status: Disposed10/7/2026

DIPLU KUMAR,DEOGARH vs ITO WARD 3(1), DEOGHAR

ITA 243/RAN/2026[2018-2019]Status: Disposed10/7/2026AY 2018-2019

PARWATI DEVELOPERS,RANCHI vs ITO WARD 1(1) RANCHI, RANCHI

ITA 231/RAN/2026[2017-18]Status: Disposed10/7/2026AY 2017-18

MANOJ KUMAR,GUMLA vs ITO, WARD-2(4), RANCHI

ITA 298/RAN/2025[14-15]Status: Disposed10/7/2026

LATE AJAY PRASAD SINGH (THROUGH LEGAL HEIR ANSHUMAN SINGH),MAHARAASHTRA vs ITO WARD 3(1), JAMSHEDPUR

ITA 303/RAN/2026[2022-23]Status: Disposed9/7/2026AY 2022-23

K I ENTERPRISES,HAZARIBAGH vs ITO WARD 2(3), RAMGARH, RAMGARH

ITA 296/RAN/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

RAKESH KUMAR,RANCHI vs ITO WARD W2(1), RANCHI

ITA 273/RAN/2026[2015-16]Status: Disposed9/7/2026AY 2015-16

PARMILA GUPTA,RANCHI vs INCOME TAX DEPARTMENT, RANCHI

ITA 249/RAN/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

MAA DEOSARWALI TRADING CO PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 1, DHANBAD, DHANBAD

ITA 245/RAN/2026[2012-13]Status: Disposed9/7/2026AY 2012-13

UMESH PRASAD KESHARI,JAMSHEDPUR vs ITO 3(1) JSR, JAMSHEDPUR

ITA 244/RAN/2026[2017-18]Status: Disposed9/7/2026AY 2017-18

SUBAL CHANDRA NAG,DHANBAD vs DCIT/ACIT, CIRCLE-2, DHANBAD

ITA 117/RAN/2026[2013-14]Status: Disposed9/7/2026AY 2013-14

SUJATA PATHAK,JAMSHEDPUR vs ITO, JAMSHEDPUR

ITA 405/RAN/2025[2018-19]Status: Disposed9/7/2026AY 2018-19

JAWAHAR VIDYA MANDIR EDUCATION SOCIETY,RANCHI vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, RANCHI , RANCHI

ITA 346/RAN/2025[2016-17]Status: Disposed9/7/2026AY 2016-17

SUMITRA FOUNDATION,DALTONGANJ vs ASSESSING OFFICER, DALTONGANJ

ITA 281/RAN/2025[201-20]Status: Disposed9/7/2026

SUSHILA COKE AND MINERALS,HAZARIBAGH vs ITO, WARD-2(2), HAZARIBAGH

ITA 374/RAN/2024[2012-13]Status: Disposed9/7/2026AY 2012-13

RAKESH KUMAR,RANCHI vs ITO WARD W2(1), RANCHI

ITA 274/RAN/2026[2016-17]Status: Disposed7/7/2026AY 2016-17

ANAND KUMAR GUPTA (HUF),HAZARIBAG vs ADDL/JCIT(A)- VISAKHAPATNAM, VISAKHAPATNAM

ITA 62/RAN/2026[2012-13]Status: Disposed6/7/2026AY 2012-13

SAFIKUL ALAM,SAHEBGANJ vs ITO WARD 3(5), SAHEBGANJ

ITA 484/RAN/2025[2018-2019]Status: Disposed6/7/2026AY 2018-2019