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ITAT Ranchi Bench

1,968 judgments

PRAMOD KUMAR BARNWAL,DEOGHAR vs DCIT/ACIT, CIRCLE-3, DEOGHAR

ITA 7/RAN/2023[2016-17]Status: Disposed11/12/2023AY 2016-17

M/S. ATIBIR INDUSTRIES CO. LTD,KOLKATA vs ACIT, CENTRAL CIRCLE, DHANBAD

ITA 6/RAN/2023[2018-19]Status: Disposed11/12/2023AY 2018-19

M/S. ATIBIR INDUSTRIES CO. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE, DHANBAD

ITA 5/RAN/2023[2012-13]Status: Disposed11/12/2023AY 2012-13

CEPL-EICC JOINT VENTURE,RANCHI vs DCIT CIRCLE-1, RANCHI

ITA 4/RAN/2023[2017-18]Status: Disposed11/12/2023AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RANCHI, RANCHI vs SHRI VIJAY PRASAD, JAMSHEDPUR

ITA 35/RAN/2021[2012-13]Status: Disposed11/12/2023AY 2012-13

ITO, WARD-2(1), JAMSHEDPUR vs ASHOK KUMAR VISHWAKARMA, JAMSHEDPUR

ITA 4/RAN/2021[2016-17]Status: Disposed30/11/2023AY 2016-17

ITO, JAMSHEDPUR vs SURENDRA PRASAD, JAMSHEDPUR

ITA 3/RAN/2021[2016-17]Status: Disposed30/11/2023AY 2016-17

DCIT,CIRCLE-1, RANCHI vs M/S VKS AKS AIPL, KHUNTI

ITA 151/RAN/2019[2015-16]Status: Disposed8/11/2023AY 2015-16

SRI GURPREET SINGH,JAMSHEDPUR vs I.T.O., JAMSHEDPUR

ITA 194/RAN/2014[2008-09]Status: Disposed7/11/2023AY 2008-09

AMIT KUMAR AGARWAL,RANCHI vs PCIT, RANCHI

ITA 24/RAN/2022[17-18]Status: Disposed6/11/2023

AJAY KUMAR SINGH,RANCHI vs PCIT, RANCHI

ITA 23/RAN/2022[17-18]Status: Disposed6/11/2023

GUDIA SINGHANIA,RANCHI vs PCIT, RANCHI

ITA 22/RAN/2022[17-18]Status: Disposed6/11/2023

GITA KUMARI,RANCHI vs ACIT, CENTRAL CIRCLE-2, RANCHI

ITA 21/RAN/2022[17-18]Status: Disposed6/11/2023

ACIT, C.C.-1, RANCHI vs M/S CHINTPURNI STEEL PVT. LTD., RANCHI

ITA 32/RAN/2020[2013-14]Status: Disposed6/11/2023AY 2013-14

ACIT,C.C.-1, RANCHI vs M/S KOIRA ORES PRIVATE LIMITED, GIRIDIH

ITA 31/RAN/2020[2013-14]Status: Disposed6/11/2023AY 2013-14

ACIT, C.C.-1, RANCHI vs M/S SHRI RAM AUTOMOBILES, RANCHI

ITA 30/RAN/2020[2013-14]Status: Disposed6/11/2023AY 2013-14

KRISHAN KUMAR SINGH,PALAMU vs ACIT CIR-3, RANCHI

ITA 160/RAN/2018[13-14]Status: Disposed25/10/2023

DEORALIA DEVELOPERS PRIVATE LIMITED,DHANBAD vs PR. CIT-3, KOLKATA, KOLKATA

ITA 22/RAN/2021[2010-11]Status: Disposed18/10/2023AY 2010-11

SHYAM KISHORE SINGH,DUMKA vs COMMISSIONER OF INCOME TAX, DHANBAD, DHANBAD

ITA 62/RAN/2020[2015-16]Status: Disposed18/10/2023AY 2015-16

ACIT.CIRCLE-1, RANCHI vs MOHINI DEVI CHARITABLE TRUST, VARANASI

ITA 360/RAN/2018[2013-14]Status: Disposed18/10/2023AY 2013-14