ITAT Ranchi Bench
1,968 judgments
RAM NIWAS SINGH,RANCHI vs ASSESSING OFFICER, ASSESSMENT UNIT
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHAKTI DHAR DOBHAL,BANGALORE vs INCOME TAX OFFICER, BOKARO
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHAKTI DHAR DOBHAL,BANGALORE vs INCOME TAX OFFICER, BOKARO
SHREE SREE BALANANDA TRUST,DEOGHAR vs ITO, EXEMPTION WARD,, DHANBAD
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIPUL AGARWAL,JAMSHEDPUR vs DCIT,CENTRALCIRCLE,JAMSHEDPUR , BISTUPUR, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
INCOME TAX OFFICER, WARD-1(1), DHANBAD, DHANBAD vs KALYAN BARLA, DHANBAD
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
GAJANAND BHALOTIA,SONARI vs ACIT, CIRCLE -1 JAMSHEDPUR, C.H AREA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
OM PRAKASH JAGGI,EAST SINGHBHUM vs ACIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
JAWAHAR LAL VIG,EAST SINGHBHUM vs ACIT CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
HARISH KUMAR VIG,EAST SINGHBHUM vs ACIT, CENTRAL CIRCLE,, JAMSHEDPUR
the Tribunal since the assessee has taken recourse of settlement through the referred Scheme of the Department. 3. Accordingly, all these matters are treated as withdrawn, hence dismissed as withdrawn by the assessee with the rider that in case the assessee fails to achieve a logical end regarding the matters through the Vivad Se Vishwas Scheme meaning thereby if they cannot get through the said Scheme in such a case as per permissible parameters of law they shall be able to apply for resto
VIKRAM MALHOTRA,RANCHI vs COMMISSIONER OF INCOME TAX APPEAL, RANCHI
IN THE INCOME TAX APPELLATE TRIBUNAL RANCHI BENCH, RANCHI (SMC) BEFORE SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MORIAS INFRASTRUCTURE PRIVATE LIMITED,KOLKATA vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) PATNA AT RANCHI, RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GAGANDEEP KAUR NAGI,SONARI vs INCOME TAX OFFICER, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
