ITAT Ranchi Bench
1,968 judgments
M/S MICA MOLD FINSERV PVT.LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-2(3), JAMSHEDPUR, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RITIK ENTERPRISES,JAMSHEDPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, RANCHI, RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JAMSHEDPUR vs TIMNANA VENKAT SRINIVAS RAO, JAMSHEDPUR
DILIP KUMAR,DORANDA RANCHI vs DCIT CIRCLE 1, RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SUDISA ENTERPRISES PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUDISA ENTERPRISES PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUDISA ENTERPRISES PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUDISA ENTERPRISES PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUDISA FOUNDRY PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUDISA FOUNDRY PRIVATE LIMITED,JAMSHEDPUR vs DCIT, CENTRAL CIRCLE, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SATI IRON AND STEEL PRIVATE LIMITED,JAMSHEDPUR vs ASST. COMMISSIONER OF INCOME TAX , CIRCLE-3(1), JAMSHEDPUR, JAMSHEDPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
BIRSA GRAMIN VIKAS EVAM PRASHIKSHAN SANSTHA,RANCHI vs DCIT, CIRCLE-1, RANCHI
VIJAY KUMAR SHARMA,RANCHI vs ITO WARD-3(2), RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SURENDRA RAM BHARTI,DHANBAD vs ITO WARD-2(2), DHANBAD
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
NARESH PRASAD AGARWAL,RANCHI vs ITO, WARD -2(1),, HAZARIBAGH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DEEPA MUKHI,BISTUPUR, JAMSHEDPUR vs ASSESSING OFFICER, NFAC, DELHI, RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VED PRAKASH DUBEY,RANCHI vs ITO, WARD-3(2), RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
LUXMI HARD COKE MFG. CO,,DHANBAD vs ITO WARD-1(1), DHANBAD
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
LAXMI HARD COKE MFG CO.,DHANBAD vs ITO WARD 1(1), DHANBAD
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
RAMESH KESHRI,RANCHI vs ITO WARD W2(3), RANCHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
