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ITAT Ranchi Bench

1,968 judgments

M/S. EKLAVYA ESTATE PVT LTD.,,RANCHI vs DCIT CENTRAL CIRCLE-2, RANCHI

ITA 244/RAN/2024[2013-14]Status: Disposed20/2/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. EKLAVYA ESTATE PVT. LTD.,RANCHI vs DCIT CENTRAL CIRCLE-2, RANCHI

ITA 243/RAN/2024[2016-17]Status: Disposed20/2/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. EKLAVYA ESTATE PVT. LTD.,,RANCHI vs DCIT CENTRAL CIRCLE-2, RANCHI

ITA 242/RAN/2024[2015-16]Status: Disposed20/2/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. EKLAVYA ESTATE PRIVATE LIMITED,RANCHI vs DCIT CENTRAL CIRCLE-2, RANCHI

ITA 241/RAN/2024[2014-15]Status: Disposed20/2/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. EKLAVYA ESTATE PRIVATE LIMITED,RANCHI vs DCIT CENTRAL CIRCLE-2, RANCHI

ITA 240/RAN/2024[2013-14]Status: Disposed20/2/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. EKLAVYA ESTATE PRIVATE LIMITED,RANCHI vs DCIT CIRCLE-1, RANCHI

ITA 239/RAN/2024[2012-13]Status: Disposed20/2/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RAJRATH MERCHANTS PVT LTD,KANKURGACHI vs DY COMMISSIONER OF INCOME TAX CIRCLE-1, HAZARIBAGH, HAZARIBAGH

ITA 192/RAN/2023[2014-15]Status: Disposed20/2/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

VIJAY KUMAR MITTAL,JAMSHEDPUR vs ACIT CENTRAL CIRCLE, JAMSHEDPUR

ITA 142/RAN/2023[2018-19]Status: Disposed20/2/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

VIJAY KUMAR MITTAL,JAMSHEDPUR vs ACIT CENTRAL CIRCLE, JAMSHEDPUR

ITA 141/RAN/2023[2017-18]Status: Disposed20/2/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GAJANAN FERRO PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 86/RAN/2022[2014-15]Status: Disposed20/2/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GAJANAN FERRO PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 85/RAN/2022[2013-14]Status: Disposed20/2/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GAJANAN FERRO PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER OFINCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 84/RAN/2022[2012-13]Status: Disposed20/2/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

NITU SINGH,JAMSHEDPUR vs DEPUTY COMMISSIONER OFINCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 82/RAN/2022[2015-16]Status: Disposed20/2/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RINKU SINGH,JAMSHEDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 81/RAN/2022[2015-16]Status: Disposed20/2/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BISHWA NATH GANGULI,DHANBAD vs ITO WARD 1(2), DHANBAD

ITA 99/RAN/2023[2015-16]Status: Disposed18/2/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

NIRMALA TULSYAN,DHANBAD vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 3, RANCHI, RANCHI

ITA 197/RAN/2023[2012-2013]Status: Disposed18/2/2025AY 2012-2013

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

NIRMALA TULSYAN,DHANBAD vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 3, RANCHI, RANCHI

ITA 196/RAN/2023[2011-2012]Status: Disposed18/2/2025AY 2011-2012

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SANGEETA ROY,JAMSHEDPUR vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 3, JAMSHEDPUR, JAMSHEDPUR

ITA 179/RAN/2023[2016-2017]Status: Disposed18/2/2025AY 2016-2017

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SANGEETA ROY,GAMHARIA vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 3, JAMESHEDPUR, JAMSHEDPUR

ITA 178/RAN/2023[2015-16]Status: Disposed18/2/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

THE GIRIDIH CENTRAL CO -OPERTAIVE BANK LIMITED (UNIT OF JHARKHAND COOPERATIVE,CO OPERATIVE BUILDING, NEAR OLD TELEPHONE EXCHANGE, MAIN ROAD, GIRIDIH-835001 (JHARKHAND) vs ACIT, DEOGHAR

ITA 104/RAN/2023[2014-15]Status: Disposed18/2/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)