ITAT Ranchi Bench
1,968 judgments
DCIT CIRCLE-1, RANCHI vs URMILA RCP PROJECTS PVT LTD, RANCHI
the Assessing Officer. It was the further submission that before the Id CIT(A), the assessee had provided a chart which was shown at page 19 of the order of the Id CIT(A), wherein, various details and some chart had been produced. It was the submission that the on the basis of the chart and submission of the assessee, the Id CIT(A) has in para 5.4 of his order at page 26, deleted the addition to an extent of Rs.4,16,26,731/- and has confirmed the disallowance to an extent of Rs.56,18,171/-.
SILLI COLLEGE,RANCHI vs ITO WARD W2(1), RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DEVPRABHA CONSTRUCTION PRIVATE LTD.,,DHANBAD vs PCIT, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND URJAA SANCHARAN NIGAM LTD.,RANCHI vs ITO WARD 1(4),, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND URJAA SANCHARAN NIGAM LIMITED,RANCHI vs ITO WARD-1(4), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RAJENDRA KUMAR SAMAD,JAMSHEDPUR vs ITO WARD 2(4), JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JUSCO EDUCATION MISSION FOUNDATION ,JAMSHEDPUR vs DCIT EXEMPTION CIRCLE , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHRI KIRTIMAN SINGH,RANCHI vs DCIT, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ITO, TDS, RANCHI, RANCHI vs M/S. CHHINAMASTIKA CEMENT & ISPAT PVT. LTD.,, RAMGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ITO, TDS,, RANCHI vs M/S. CHINNAMASTIKA CEMENT & ISPAT LTD.,, RAMGARH
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JITENDRA KUMAR AGARWAL,JAMSHEDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALCIRCLE, JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AAKASH BISWAS,JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, EXEMPTION CIRCLE, RANCHI vs M/S. R.V.S. EDUCATIONAL TRUST, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JITENDRA PRASAD SINGH,JAMSHEDPUR, JHARKHAND vs DCIT-ACIT CIRCLE 2 JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHIVA PROTECTION FORCE PRIVATE LIMITED,RANCHI vs ACIT, CIRCLE-1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ARBIND KUMAR SINGH,JAMSHEDPUR vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PINKESH MAHESHWARI HUF,BISTUPUR, JAMSHEDPUR vs ITO WARD 2(1) , JAMSHEDPUR
designated authority through e-filing portal and assessee company has received Form 2 issued by the designated authority of VSVS, 2024. Considering the above submissions, the appeal of the assessee is hereby dismissed as withdrawn. However, the assessee will be at liberty to get its
MASCOT ELECTROMECH PRIVATE LIMITED,JAMSHEDPUR JHARKHAND vs DCIT ACIT, JAMSHEDPUR JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
BIHAR FOUNDRY AND CASTINGS LIMITED,RANCHI vs ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S. PRIYA ELECTRONICS ,CHAIBASA vs ITO WARD-3(4),, CHAIBASA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)