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ITAT Ranchi Bench

1,968 judgments

SHIV DURGA CONSTRUCTIONS AND ENGINEERINGS PRIVATE LIMITED,DEOGHAR vs ACIT, CIRCLE III, DEOGHAR, DEOGHAR

ITA 145/RAN/2024[2015-16]Status: Disposed8/5/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAA VASHNAVI HI TECH PVT LTD,DHANBAD vs ACIT, CIRCLE 2(1), DHANBAD

ITA 136/RAN/2024[2012-2013]Status: Disposed8/5/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SARLA MADHUSUDAN BUDHIA,RANCHI vs ITO WARD - 3(1), RANCHI

ITA 268/RAN/2023[2011-12]Status: Disposed8/5/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

UNITED AIR EXPRESS ,BISTUPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAMSHEDPUR

ITA 226/RAN/2023[2017-18]Status: Disposed8/5/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SURYA REALCON PRIVATE LIMITED,SARAIDHELA, DHANBAD vs DCIT, AAYAKAR BHAWAN, DHANBAD

ITA 5/RAN/2024[2019-20]Status: Disposed7/5/2025AY 2019-20

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SURYA REALCON PRIVATE LIMITED,SARAIDHELA, DHANBAD vs DCIT, AAYAKAR BHAWAN, DHANBAD

ITA 4/RAN/2024[2018-19]Status: Disposed7/5/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAYA DEVI,HAZARIBAG vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 319/RAN/2024[2017-2018]Status: Disposed7/5/2025AY 2017-2018

BEFORESHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ANIL KUMAR AGARWAL,MAYURBHANJ ODISHA vs ITO WARD 3(5), CHAIBASA

ITA 143/RAN/2023[2012-13]Status: Disposed7/5/2025AY 2012-13

RAJGANJ INTER COLLEGE,DHANBAD vs ITO EXEMPTION WARD, DHANBAD

ITA 126/RAN/2023[2017-18]Status: Disposed7/5/2025AY 2017-18

BEFORESHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JAMSHEDPUR MANAGEMENT ASSOCIATION,JAMSHEDPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, PATNA, PATNA

ITA 157/RAN/2023[2022-23]Status: Disposed6/5/2025AY 2022-23

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAHESH PRASAD,GIRIDIH vs ITO, WARD-3(4), DHANBAD

ITA 269/RAN/2019[2014-15]Status: Disposed6/5/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member)

AMIT KUMAR SARAWGI,GIRIDIH vs ITO, WARD-3(5), SAHIBGANJ

ITA 377/RAN/2024[2017-18]Status: Disposed5/5/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RANJIT PRASAD SAHU,BOKARO vs ASSISTANT COMMISSIONER OF INCOME TAX, HAZARIBAGH

ITA 312/RAN/2024[2017-18]Status: Disposed5/5/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

HRIDAAN ENTERPRISE,DUMKA vs ITO, DUMKA

ITA 262/RAN/2024[2017-18]Status: Disposed5/5/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

NAND KUMAR SINGH,ADITYAPUR vs DCIT ACIT CIRCLE 2 JSR, JAMSHEDPUR

ITA 234/RAN/2024[2012-13]Status: Disposed5/5/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

NAND KUMAR SINGH,ADITYAPUR vs DCITACIT CIRCLE 2, JAMSHEDPUR

ITA 233/RAN/2024[2011-12]Status: Disposed5/5/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RADHA GOVIND PUBLIC WELFARE SOCIETY,RAMGARH vs ACI, RANCHI

ITA 182/RAN/2023[2016-17]Status: Disposed5/5/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RADHA GOVIND PUBLIC WELFARE SOCIETY,RAMGARH vs ACI, RANCHI

ITA 181/RAN/2023[2015-16]Status: Disposed5/5/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RADHA GOVIND PUBLIC WELFARE SOCIETY,RAMGARH vs ACIT, RANCHI

ITA 180/RAN/2023[2014-15]Status: Disposed5/5/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SMT. SAROJ AGARWAL,RANCHI vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 82/RAN/2023[2013-14]Status: Disposed1/5/2025AY 2013-14