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ITAT Ranchi Bench

1,968 judgments

SMT SAROJ AGARWAL,RANCHI vs ACIT CENTRAL CIRCLE-1, RANCHI

ITA 81/RAN/2023[2012-13]Status: Disposed1/5/2025AY 2012-13

SMT SAROJ AGARWAL,RANCHI vs ITO WARD 3(1), RANCHI

ITA 80/RAN/2023[2011-12]Status: Disposed1/5/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAYA KEJRIWAL,RANCHI vs ACIT CEN CIRCLE -2 , RANCHI

ITA 2/RAN/2024[2015-2016]Status: Disposed30/4/2025AY 2015-2016

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BIMLA DEVI AGARWAL,BALLYGUNGE vs ACIT, CENTRAL CIRCLE-2, RANCHI

ITA 14/RAN/2024[2020-21]Status: Disposed30/4/2025AY 2020-21

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,DHANBAD vs JCIT TDS, DHANBAD

ITA 77/RAN/2024[2010-11]Status: Disposed29/4/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,,DHANBAD vs JCIT, TDS CIRCLE,, DHANBAD

ITA 76/RAN/2024[09-10]Status: Disposed29/4/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,DHANBAD vs JT. CIT, TDS,, DHANBAD

ITA 75/RAN/2024[08-09]Status: Disposed29/4/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JITENDRA SINGH,JAMSHEDPUR vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMSHEDPUR, JAMSHEDPUR

ITA 239/RAN/2023[2015-16]Status: Disposed29/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

INDIAN PROGRESSIVE CONSTRUCTION PVT. LTD.,,DEOGHAR vs DCIT CIRCLE-3,, DEOGHAR

ITA 4/RAN/2022[2012-13]Status: Disposed29/4/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RAMESH KUMAR SINGH,RANCHI vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), PATNA, RANCHI

ITA 9/RAN/2021[2012-13]Status: Disposed29/4/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

K M MEMORIAL HOSPITAL & RESERCH CENTRE (P) LTD,BOKARO vs ACIT, CIRCLE-1,, HAZARIBAG

ITA 19/RAN/2021[2013-14]Status: Disposed29/4/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

RAMESH KUMAR SINGH,RANCHI vs PR. CIT(C), PATNA, PATNA

ITA 11/RAN/2021[2016-17]Status: Disposed29/4/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

PR. CIT (C), PATNA, PATNA vs RAMESH KUMAR SINGH, RANCHI

ITA 10/RAN/2021[2014-15]Status: Disposed29/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JAGDISH PRASAD VIJAY,RANCHI vs ITO WARD 1(4), RANCHI

ITA 62/RAN/2023[2017-18]Status: Disposed28/4/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SUDHIR KUMAR JHA,BOKARO STEEL CITY vs ACIT OR DCIT, CIRCLE-3, BOKARO

ITA 131/RAN/2024[2017-2018]Status: Disposed24/4/2025AY 2017-2018

THE STRAY ARMY CHARITABLE TRUST,JAMSHEDPUR vs ITO(E), EXEMPTION WARD JAMSHEDPUR / CIT(E) PATNA, JAMSHEDPUR

ITA 54/RAN/2025[2024-25]Status: Disposed22/4/2025AY 2024-25

THE STRAY ARMY CHARITABLE TRUST,JAMSHEDPUR vs ITO(E), EXEMPTION WARD JAMSHEDPUR / CIT(E) PATNA, JAMSHEDPUR

ITA 53/RAN/2025[2024-25]Status: Disposed22/4/2025AY 2024-25

PHOTOGRAPFICA,RANCHI vs ITO EXEMPTION, RANCHI

ITA 79/RAN/2023[2013-14]Status: Disposed21/4/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. JUNIOR CHAMBER INTERNATIONAL,,RANCHI vs ITO , EXEMPTION WARD, RANCHI

ITA 33/RAN/2024[2015-16]Status: Disposed7/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

PREM CHANDRA,BOKARO vs ACIT-DCIT, BOKARO

ITA 30/RAN/2024[2017-18]Status: Disposed7/4/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)