ITAT Ranchi Bench

1,968 judgments

ACIT CIRCLE-1, DHANBAD vs M/S. BHARAT COKING COAL LIMITED, DHANBAD

ITA 95/RAN/2023[2016-17]Status: Disposed7/4/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT CIRCLE-1, DHANBAD vs BHARAT COKING COAL LTD.,, DHANBAD

ITA 103/RAN/2023[2017-18]Status: Disposed7/4/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SACHIN PODDAR,JAMSHEDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEPUR

ITA 87/RAN/2022[2014-15]Status: Disposed7/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RANCHI, RANCHI vs SHRI KAMAL BHUSHAN, RANCHI

ITA 36/RAN/2021[2014-15]Status: Disposed7/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JHARKHAND ROAD PROJECTS IMPLEMENTATION CO. LTD,RANCHI vs DCIT CENT. CIRCLE-1, RANCHI

ITA 92/RAN/2019[2014-15]Status: Disposed7/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JHARKHAND ROAD PROJECTS IMPLEMENTATION COMPANY LIMITED,RANCHI vs DCIT,C.C.-1, RANCHI

ITA 91/RAN/2019[2013-14]Status: Disposed7/4/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MUSLIM FUND,JAMSHEDPUR vs ITO, EXEMPTION WARD, JAMSHEDPUR

ITA 378/RAN/2024[2017-18]Status: Disposed4/4/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,DHANBAD vs ACIT TDS CIRCLE, DHANBAD

ITA 116/RAN/2024[2015-16]Status: Disposed2/4/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,DHANBAD vs ACIT TDS CIRCLE, DHANBAD

ITA 115/RAN/2024[2014-15]Status: Disposed2/4/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S. BHARAT COKING COAL LIMITED,,DHANBAD vs ACIT (TDS) CIRCLE,, DHANBAD

ITA 114/RAN/2024[2013-14]Status: Disposed2/4/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

AJAY KUMAR SINGH,JAMSHEDPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,/ INCOME TAX OFFICER, JAMSHEDPUR, JAMSHEDPUR

ITA 91/RAN/2022[2017-18]Status: Disposed28/3/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHIV SHAMBHU IRON & STEEL PRIVATE LIMITED,JAMSHEDPUR vs PCIT, RANCHI

ITA 47/RAN/2022[17-18]Status: Disposed28/3/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SHRIRAM MARKETING SERVICES,GIRIDIH vs PCIT, DHANBAD

ITA 104/RAN/2022[13-14]Status: Disposed28/3/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

M/S ALAM HOSPITAL & RESEARCH CENTRE PVT LTD,RANCHI vs DCIT CIR-2, RANCHI

ITA 117/RAN/2018[14-15]Status: Disposed28/3/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASHOK KUMAR PANDEY,DHANBAD vs PR. CIT, DHANBAD

ITA 11/RAN/2022[2017-18]Status: Disposed24/3/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, CIRCLE-1, RANCHI vs M/S A.K.TRANSPORT, RANCHI

ITA 177/RAN/2019[2015-16]Status: Disposed20/3/2025AY 2015-16

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

TELMOCHO PRIMARY AGRICULTURE CREDIT COOPERATIVE LIMITED,DHANBAD vs ASSISTANT DIRECTOR OF INCOME TAX, BANGALORE

ITA 269/RAN/2023[AY 2019-20]Status: Disposed19/3/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GAJANAN FERRO PRIVATE LIMITED,JAMSHEDPUR vs DCIT CENTRAL CIRCLE, JAMSHEDPUR

ITA 140/RAN/2023[2018-19]Status: Disposed10/3/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GAJANAN FERRO PRIVATE LIMITED,JAMSHEDPUR vs DCIT CENTRAL CIRCLE, JAMSHEDPUR

ITA 139/RAN/2023[2017-18]Status: Disposed10/3/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ALLIANCE DEALERS PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 89/RAN/2022[2015-16]Status: Disposed10/3/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)