ITAT Ranchi Bench
1,968 judgments
HARI NARAYAN RAI,DEOGHAR vs DCIT CIR-1 , RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
VISHWANATH PRASAD VISHWKARMA,JAMSHEDPUR vs ITO WARD-1(4), JAMSHEDPUR
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
DIVIJ STEEL AND POWER PVT LTD.,ADITYAPUR vs ACIT/JCIT/DCIT, DELHI
the Id CIT(A). However, the Id CIT(A) did not condone the delay and dismissed the
STATE BANK OF INDIA,BOKARO vs ICIT, TDS RANGE, RANCHI
MOUNT OLIVE'S WELFARE TRUST,GUMLA vs INCOME TAX OFFICER (EXEMPTIONS) WARD- RANCHI, RANCHI
the Tribunal was due to the fact that after corona virus
MAA RAM PYARI ORTHO HOSPITAL RESEARCH CENTRE PRIVATE LIMITED,RANCHI vs DCIT, CEN CIR -1 RANCHI, RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
MAA RAM PYARI ORTHO HOSPITAL RESEARCH CENTRE PRIVATE LIMITED,RANCHI vs DCIT, CEN CIR -1 RANCHI, RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
SRI KRISHNA NUTRITIONS INDIA PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI KRISHNA NUTRITIONS INDIA PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI KRISHNA NUTRITIONS INDIA PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-2, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
MALAYALEE ASSOCIATION RANCHI,RANCHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CENTRALC CIRCLE-1, RANCHI, RANCHI vs IMPERIAL AUTOMOBILES PRIVATE LIMITED, KOLKATA
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, JAMSHEDPUR vs CRYSTAL THERMOTECH PVT LTD, KOLKATA
the ITAT. As the tax effect is below Rs.60,00,000/-, we are of the view that the appeal filed by the revenue is not maintainable and consequently, same stands dismissed. 4. In the result, appeal of the revenue stands dismissed. Order dictated and pronounced in the open court on 9/06/2025. Sd/- (RATNESH NANDAN SAHAY) ACCOUNTANT MEMBER Ranchi; Dated 09/06/2025 B.K.Parida, SPS (OS) Sd/- (GEORGE MATHAN) (Judicial Member)
ACIT, CENTRAL CIRCLE, DHANBAD, DHANBAD vs ANJANAY RICE MILL PVT. LTD., WEST BENGAL
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
THE HAZARIBAGH CENTRAL CO-OPERATIVE BANK LTD,HAZARIBAG vs ACIT, HAZARIBAG
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
MOTOREX FINANCE PVT LTD ,KOLKATA vs ITO, WARD-4(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
BKB TRANSPORT PRIVATE LIMITED,RANCHI vs PCIT, RANCHI, RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
ACIT, C.C.-1, JSR. vs M/S JAMSHEDPUR URBAN CO-OPERATIVE BANK LTD.,, JSR.
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
ACIT, EXEMPTION CIRCLE,, RANCHI vs M/S SITWANTO DEVI MAHILA KALYAN SANSTHAN, JAMSHEDPUR
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
SRI RAJESH KUMAR PANDEY,RAMGARH vs ITO, WARD-2(4), RAMGARH
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
