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ITAT Ranchi Bench

1,968 judgments

ZOOM COMMERCIAL PVT LTD,RANCHI vs ITO WARD 3 (1), RANCHI

ITA 235/RAN/2023[2015-16]Status: Disposed10/6/2025AY 2015-16

S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

ZOOM COMMERCIAL PVT LTD,RANCHI vs ITO WARD 3 (1), RANCHI

ITA 234/RAN/2023[2013-14]Status: Disposed10/6/2025AY 2013-14

S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

DCIT CENTRAL CIRCLE, JAMSHEDPUR vs MAHENDRA GOPE, JAMSHEDPUR

ITA 21/RAN/2023[2016-17]Status: Disposed10/6/2025AY 2016-17

S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

SHAH BROTHERS,CHAIBASA vs ACIT CENTRAL CIRCLE-1, RANCHI

ITA 134/RAN/2023[2013-14]Status: Disposed10/6/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

CRYSTAL THERMOTECH PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER PF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 80/RAN/2022[2017-18]Status: Disposed10/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

CRYSTAL THERMOTECH PVT.LTD.,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR

ITA 79/RAN/2022[2016-17]Status: Disposed10/6/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT, CENTRAL CIRCLE-1, RANCHI vs M/S. MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,, RAMGARH

ITA 52/RAN/2022[16-17]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT CENTRAL CIRCLE-1, RANCHI vs M/S. MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,, RAMGARH

ITA 51/RAN/2022[11-12]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,,RAMGARH vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 31/RAN/2022[16-17]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,,RAMGARH vs ACIT, CENTRAL CIRCLE-1,, RANCHI

ITA 30/RAN/2022[15-16]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,,RAMGARH vs ACIT, CENTRAL CCIRCLE-1, RANCHI

ITA 29/RAN/2022[13-14]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,,RANGARH vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 28/RAN/2022[11-12]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DCIT CENTRLA CIRCLE-1, RANCHI vs MAA CHINNAMASTIKA CEMENT & ISPAT PVT. LTD.,, RAMGARH

ITA 26/RAN/2022[13-14]Status: Disposed10/6/2025

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DY. CIT , CIRCLE-1, JAMSHEDPUR vs JAI MANGLA SPONGE IRON PVT LTD,, JAMSHEDPUR

ITA 5/RAN/2021[2015-16]Status: Disposed10/6/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, DHANBAD, DHANBAD vs M/S JAGAT JAGDAMBA FLOUR PVT.LTD., HAJIPUR

ITA 42/RAN/2021[2015-16]Status: Disposed10/6/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SMT. MAHESHWARI DEVI,DEOGHAR vs ITO, WARD-3(1), DEOGHAR

ITA 52/RAN/2020[2009-10]Status: Disposed10/6/2025AY 2009-10

S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

HARI NARAYAN RAI ,DEOGHAR vs DCIR CIR-1 , RANCHI

ITA 280/RAN/2017[10-11]Status: Disposed10/6/2025

BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

HARI NARAYAN RAI ,DEOGHAR vs ACIT CIR-1 , RANCHI

ITA 279/RAN/2017[09-10]Status: Disposed10/6/2025

BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

HARI NARAYAN RAI ,DEOGHAR vs DCIT CIR-1 , RANCHI

ITA 278/RAN/2017[08-09]Status: Disposed10/6/2025

the AO, it was again reiterated that the assessee was in jail during the course of assessment proceedings. It was the submission that PML proceedings in the case of the assessee continuing as on today.

HARI NARAYAN RAI,DEOGHAR vs DCIR CIR-1 , RANCHI

ITA 277/RAN/2017[08-09]Status: Disposed10/6/2025

BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)