ITAT Ranchi Bench
1,968 judgments
M/S BHARAT COKING COAL LIMITED ,DHANBAD vs ACIT CIRCLE-1 , DHANBAD
ITAT for hearing. U. A.O. Imposed penalty without considering merits of the addition.
M/S BHARAT COKING COAL LTD ,DHANBAD vs ACIT CIR-1 , DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUNIL KUMAR CHOUDHARY HUF,DABAGARDENS vs ACIT, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
THE SINGHBHUM DISTRICT CENTRAL COOPERATIVE BANK,CHAIBASA vs ACIT, NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SURENDRA NATH SHARMA,HAZARIGABH vs ITO WARD-2(2), HAZARIBAGH
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
M/S. PATNA WOMENS COLLEGE TRUST,RANCHI vs ITO WARD-1(2), RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
LATE SHREENIWAS JOSHI,RANCHI vs ACIT, CIRCLE-3, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay, Accountant Member Ι.Τ.Α. No.466/Ran/2024 Assessment Year: 2001-02 Late Shreeniwas Joshi....... .............Appellant Through L/H Suresh Joshi, Adarsh Market, Upper Bazar, Ranchi-834001. [PAN: AAVPJ1437H] VS. ACIT, Circle-3, Ranchi.........................Respondent Appearances by: Shri Devesh Poddar, Advocate, appeared on behalf of the appellant. Shri Khubchand T. Pandya, Sr. DR, appeared on behalf of the Respondent. Date of c
ANKITA AGARWAL,JAMSHEDPUR vs ITO WARD 1(1), JAMSHEDPUR, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
RENU KUMARI,RANCHI vs ITO WARD-2(4), RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KHURSHID ALAM,BOKARO vs ITO WARD-2(7), HAZARIBAGH
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
PAWAN KUMAR,RANCHI vs ITO, WARD-2(2), RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
VIPIN SHARMA,GIRIDIH vs ITO, WARD-1(1), DHANBAD
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
JHARKHAND BHAWAN EVAM ANYA SANIRMAN KARMKAR KALYAN BOARD,RANCHI vs ITO, WARD-1(1), RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND BHAWAN EVAM ANYA SANIRMAN KARMKAR KALYAN BOARD,RANCHI vs ITO, WARD-1(1), RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND BHAWAN EVAM ANYA SANIRMAN KARMKAR KALYAN BOARD,RANCHI vs ITO, WARD-1(1), RANCHI
BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs BALJEET BHATIA, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs ASHWANI KUMAR BHATIA , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CENTRAL CIRCLE-1,RANCHI, RANCHI vs KAVERI RESTAURANT, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DCIT CENTRAL CIRCLE-2,, RANCHI vs PUNJAB SWEET HOUSE, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT, CENTRAL CIRCLE-1, RANCHI, RANCHI vs KAVERI DIVYA HOTELS PRIVATE LIMITED, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
