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ITAT Ranchi Bench

1,968 judgments

ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs KAVERI DIVYA HOTELS PRIVATE LIMITED, RANCHI

ITA 213/RAN/2023[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs KAVERI RESTAURANT, RANCHI

ITA 212/RAN/2023[2018-19]Status: Disposed13/6/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

JRW TRANSFREIGHT PRIVATE LTD. ,J J ROAD, UPPER BAZAR, RANCHI vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 211/RAN/2023[2020-21]Status: Disposed13/6/2025AY 2020-21

S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)

ACIT, CENTRAL CIRCLE-1,RANCHI, RANCHI vs DINANATH HOTELS PRIVATE LIMITED , RANCHI

ITA 204/RAN/2023[2018-19]Status: Disposed13/6/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs DINANATH HOTELS PRIVATE LIMITED, RANCHI

ITA 203/RAN/2023[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs SANJAY BHATIA, RANCHI

ITA 202/RAN/2023[2018-19]Status: Disposed13/6/2025AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ACIT,CENTRAL CIRCLE-1,RANCHI, RANCHI vs SANJAY BHATIA, RANCHI

ITA 201/RAN/2023[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

PUNJAB SWEET HOUSE,RANCHI vs DCIT, CENTRAL CIRCLE 2, RANCHI

ITA 195/RAN/2023[2018-2019]Status: Disposed13/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

PUNJAB SWEET HOUSE,RANCHI vs DCIT, CENTRAL CIRCLE 2, RANCHI

ITA 194/RAN/2023[2017-2018]Status: Disposed13/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAVERI RESTAURANT,RANCHI vs ACIT, CEN CIR-1, RANCHI

ITA 190/RAN/2023[2018-2019]Status: Disposed13/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAVERI RESTAURANT,RANCHI vs DCIT ACIT, CIRCLE-1, RANCHI

ITA 189/RAN/2023[2017-2018]Status: Disposed13/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAVERI RESTAURANT,RANCHI vs DCIT, CIRCLE-1, RANCHI

ITA 188/RAN/2023[2016-2017]Status: Disposed13/6/2025AY 2016-2017

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAVERI RESTAURANT,RANCHI vs DCIT CIRCLE-1, RANCHI

ITA 187/RAN/2023[2013-2014]Status: Disposed13/6/2025AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

KAVERI RESTAURANT,RANCHI vs DCIT CIRCLE-1, RANCHI

ITA 186/RAN/2023[2012-2013]Status: Disposed13/6/2025AY 2012-2013

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASHWANI KUMAR BHATIA,RANCHI vs CENTRAL CIRCLE-1, RANCHI

ITA 185/RAN/2023[2018-2019]Status: Disposed13/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

ASHWANI KUMAR BHATIA,RANCHI vs ACIT DCIT CIRCLE -1, RANCHI

ITA 184/RAN/2023[2017-2018]Status: Disposed13/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

BALJEET BHATIA,RANCHI vs ACIT, CENTRAL CIRCLE-1, RANCHI

ITA 183/RAN/2023[2018-2019]Status: Disposed13/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SANJAY BHATIA,RANCHI vs DCITACIT CIRCLE-1, RANCHI

ITA 176/RAN/2023[2018-2019]Status: Disposed13/6/2025AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

SANJAY BHATIA,RANCHI vs DCITACIT CIRCLE -1, RANCHI

ITA 175/RAN/2023[2017-2018]Status: Disposed13/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

YASIN ANSARI,RANCHI vs IYO, WARD-1(1), RANCHI

ITA 115/RAN/2025[16-17]Status: Disposed12/6/2025

BEFORES/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)