ITAT Ranchi Bench
1,968 judgments
CHANDAN SINGH,PALAMAU vs ITO, WARD-3(5),, DALTONGANJ
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ABILITY SERVICES PRIVATE LIMITED,SAKCHI vs ACIT, CIRCLE-1, JAMSHEDPUR, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
JOKHIRAM DURGADUTT,RANCHI vs DCIT, CIRCLE-1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GAURI SHANKAR SABOO,RANCHI vs ACIT, CENTRAL CIRCLE-1, RANCHI
the ld. CIT(A) where the ld. CIT(A) upheld the addition by observing that the survey revealed accepted the stock of the assessee and the difference of Rs.5,55,488/- was not explained and upheld the order of the Assessing Officer.
SHRI GAURAV PALRIWAL,RANCHI vs ACIT CENTRAL CIRCLE -1,, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SMT RENU PALRIWAL,KOLKATA vs ACIT CENTRAL CIRCLE-1, RANCHI
SMT. RENU PALRIWAL,KOLKAT vs ACIT CENTRAL CIRCLE-1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI KAMAL KUMAR PALRIWAL,KOLKATA vs ACIT, CENTRAL CIRCLE-1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S. GAURAV PALRIWAL (HUF),RANCHI vs ITO WARD-1(3), RANCHI
SRI GAURAV PALRIWAL,RANCHI vs ITO WATD-1(3), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI GAURAV PALRIWAL,RANCHI vs ITO WARD-1(3), RANCHI
SMT PRITI PALRIWAL,RANCHI vs ITO WARD 2(2), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI VISHAL PALRIWAL,RANCHI vs ITO WARD-3(2), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHAH BROTHERS,CHAIBASA vs ACIT, CENTRAL CIRCLE-1, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, JAMSHEDPUR vs URANIUM CORPORATION OF INDIA LIMITED, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S PINNACLE CAPITAL SOLUTIONS PRIVATE LIMITED,RANCHI vs PCIT, RANCHI, CENTRAL REVENUE BUILDING, 5, MAIN ROAD, RANCHI-834004
the Ld. PCIT and no error either on facts or in law was pointed by the Ld. PCIT either in his notice or in the order passed u/s 263 of the Act.
M/S BHARAT COKING COAL LTD ,DHANBAD vs ACIT CIR-1 , DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S BHARAT COOKING COAL LTD ,DHANBAD vs ACIT CIR-1, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S BHARAT COKING COAL LTD ,DHANBAD vs ACIT CIRCLE-1 , DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S BHARAT COKING COAL LTD ,DHANBAD vs ACIT CIR-1 , DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
