ITAT Ranchi Bench
1,968 judgments
JHARKHAND BHAWAN EVAM ANAY SANIRMAN KARMKAR KALYAN BOARD,RANCHI vs ITO WARD 1(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND BHAWAN EVAM ANAY SANIRMAN KARMKAR KALYAN BOARD,RANCHI vs ITO WARD 1(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S. AMAN ENTERPRISES,RANCHI vs DCIT CIRCLE-1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RAJENDRA LAL,HAZARIBAGH vs ACIT CIRCLE-2, HAZARIGABH
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S. SHYAMA AUTOMOBILES,RANCHI vs PCIT, RANCHI
S/HRI GEORGE MATHAN, JUDICIAL MEMBER AND RATNESH NANDAN SAHAY (Accountant Member)
SRI DHRUB NARAYAN PARIHAST,DEOGHAR vs ITO, WARD-3(1), DEOGHAR
SURESH NAG YADAV,RANCHI vs ACIT, CENTRAL CIRCLE - 1, RANCHI, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay, Accountant Member Ι.Τ.Α. Nos.08 to 12/Ran/2024 Assessment Year: 2013-14 to 2016-17 Suresh Nag Yadav...........................................................................Appellant Yadav Bhawan, Karatoli, Jharkhand - 834008. [PAN: AAFPY5311D] VS. ACIT, Central Circle-1, Ranchi.......................................................Respondent Appearances by: Shri V. K. Jalan, AR, appeared on behalf of the appellant. Shri Khubc
SURESH NAG YADAV,RANCHI vs ACIT, CENTRAL CIRCLE-1, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KAMALDHAN CONCLAVE LIMITED,BARIATU vs ACIT, CENTRAL CIRCLE-1, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay, Accountant Member Ι.Τ.Α. No.58/Ran/2024 Assessment Year: 2012-13 Kamaldhan Conclave Ltd...... ..........Appellant Unit no.2, Ground Floor, Sri Radhe Krishan Garden, Jharkhand-834009. [PAN: AAECK6247N] vs. ACIT, CENTRAL CIRCLE-1, RANCHI.... Respondent Appearances by: Shri R. R. Mittal, AR, appeared on behalf of the appellant. Shri Khubchand T. Pandya, Sr. DR, appeared on behalf of the Respondent. Date of concluding the hearing:
UMESH KUMAR THAKUR,GAYA ROAD, BARHI vs ACIT, CIRCLE-2, HAZARIBAG
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SURESH NAG YADAV,RANCHI vs ACIT CENTRAL CIRCLE-1, RANCHI
the dictating Member and other Member...07.08.25 3. Date on which the order came back to Sr. PS...07.08.25 4. Date on which the file goes to the Bench Clerk...08.08.25 5. Date on which the file goes to the O.S......
M/S. CCOMMERCIAL CARRIERS LTD,BALLYGUNGE, KOLKATA vs PR. CIT, RANCHI, RANCHI
this tribunal. At the time of hearing, ld. AR stated that the issue relating to sundry creditors was duly examined during the original assessment proceeding and the Assessing Officer issued notice u/s 142(1) dated 15.01.2018, the relevant portion of the said notice is extracted hereunder:
NAJAM UZ ZAMAN KHAN,CHURCH ROAD, LOWER BAZAR vs ITO, WARD 2(1), RANCHI
SHRI DUVVURU RL REDDY (Vice President), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S EKLAVYA ESTATE PVT.LTD.,RANCHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RANCHI, RANCHI
SHRI DUVVURU RL REDDY (Vice President), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S EKLAVYA PROJECT PVT.LTD.,RANCHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RANCHI, RANCHI
SHRI DUVVURU RL REDDY (Vice President), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AMAN SINGH,DHANBAD vs ITO, WARD-2(1), DHANBAD
SHRI DUVVURU RL REDDY (Vice President), SHRI RATNESH NANDAN SAHAY (Accountant Member)
ACIT CIRCLE-1, DHANBAD vs SRI VIKASH AGARWAL, DHANBAD
SHRI DUVVURU RL REDDY (Vice President), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PROMOD SINGH,BOKARO vs PCIT (CENTRAL), PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRI DINESH AGARWAL,PATNA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RANCHI, RANCHI
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RAJENDER SHANGARI,JAMSHEDPUR vs DCIT - CIRCLE 1, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay, Accountant Member Ι.Τ.Α. No.266/Ran/2023 Assessment Year: 2018-19 Rajendra Shangari, Jamshedpur... Plot 9, Bhuiyadih, Agrico, Jamshedpur - 831009. [PAN: ALCPS6310F] ............Appellant VS. DCIT, Circle-1, Jamshedpur................Respondent Appearances by: Shri Akshay Ringasia, AR, appeared on behalf of the appellant. Shri Vinod Agarwal, CIT-DR, appeared on behalf of the Respondent. Date of concluding the hearing : July 09,
