ITAT Ranchi Bench
1,968 judgments
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 , RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GRD FINANCE PVT LTD ,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
AVADH BIHARI SMARAK EDUCATIONAL TRUST,RANCHI vs COMMISSIONER OF INCOME TAX, EXEMPTION, PATNA, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SITA SOREN (MURMU),RANCHI vs ACIT CIR-3, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SITA SOREN (MURMU),RANCHI vs ACIT CIR-3, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RANA RAVI SINGH & SONS (HUF),DHANBAD vs ITO, WARD-2(1), DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
RANA RAVI SINGH & SONS (HUF),DHANBAD vs ITO, WARD-2(10, DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SWAMI VIVEKANAND SEVA TRUST,JAMSHEDPUR vs COMMISSION OF INCOME TAX, EXEMPTION CIRCLE, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED,JSFC BHAWAN vs PTN-C-(51)(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
