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ITAT Ranchi Bench

1,957 judgments

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 158/RAN/2025[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 157/RAN/2025[2016-17]Status: Disposed7/1/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 156/RAN/2025[2016-17]Status: Disposed7/1/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 155/RAN/2025[2016-17]Status: Disposed7/1/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 154/RAN/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 153/RAN/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 152/RAN/2025[2014-15]Status: Disposed7/1/2026AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 147/RAN/2025[2018-19]Status: Disposed7/1/2026AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 146/RAN/2025[2018-19]Status: Disposed7/1/2026AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 145/RAN/2025[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 144/RAN/2025[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 143/RAN/2025[2016-17]Status: Disposed7/1/2026AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 142/RAN/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 141/RAN/2025[2015-16]Status: Disposed7/1/2026AY 2015-16

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 140/RAN/2025[2014-15]Status: Disposed7/1/2026AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND

ITA 139/RAN/2025[2014-15]Status: Disposed7/1/2026AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 , RANCHI

ITA 138/RAN/2025[2014-15]Status: Disposed7/1/2026AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING

ITA 478/RAN/2024[2017-18]Status: Disposed7/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GRD FINANCE PVT LTD ,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING

ITA 477/RAN/2024[2013-14]Status: Disposed7/1/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)

GRD FINANCE PVT LTD,KOLKATA vs INCOME TAX OFFICER, WARD 1(1), RANCHI, INCOME TAX DEPARTMENT, CENTRAL REVENUE BUILDING

ITA 476/RAN/2024[2013-14]Status: Disposed7/1/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)