ITAT Ranchi Bench
1,955 judgments
JHARKHAND KALYAN AWAM SEWA SANSTHAN,RANCHI vs COMMISSIONER OF INCOME TAX,EXEMPTION,PATNA, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
SARBJEET KOUR,JAMSHEDPUR vs ACIT, CENTRAL CIRCLE, JAMSHEDPUR, JAMSHEDPUR
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHIV SHAMBHU IRON AND STEEL PRIVATE LIMITED,JAMSHEDPUR vs ACIT CIRCLE 3(1), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
JAISWAL STEEL INDUSTRIES PRIVATE LIMITED,JAMSHEDPUR vs ITO WARD 2(1), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
RAMKRISHNA VIVEKANAND SOCIETY,DHANBAD vs CIT EXEMPTION, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
RAMKRISHNA VIVEKANAND SOCIETY,DHANBAD vs CIT EXEMPTION, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
JAGDISH KUMAR MAHTO,RANCHI vs RANCHI COMMISSIONER, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KAMESHWAR ALLOYS AND STEELS PVT. LTD.,KOLKATA vs ACIT, CENTRAL CIRCLE-1, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
INCOME TAX OFFICER, EXEMPTION WARD, RANCHI, RANCHI vs DUKHHARAN MEMORIAL CHARITABLE TRUST, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
KUMAR PRATIK,KOLKATA vs INCOME TAX OFFICER, SAHIBGANJ
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LAXMAN YADAV,FATEHGARH SAHIB vs THE INCOME TAX OFFICER, INCOME TAX DEPARTMENT
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
UJJWAL K CHOWDHURY,DHANBAD vs ITO, WARD-2(1), DHANBAD
SANDEEP KUMAR KHEDIA,JAMSHEDPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE JAMSHEPDUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SALUJA STEEL AND POWER PVT. LTD.,,GIRIDIH vs ACIT, C, C., DHANBAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
COLEN CHEMICAL PVT. LTD.,JAMSHEDPUR vs ITO, WARD 1(1), JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
COLEN CHEMICAL PVT. LTD.,JAMSHEDPUR vs ITO, WARD 1(1), JAMSHEDPUR, JAMSHEDPUR
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
DIVYA CONSTRUCTION,RANCHI, JHARKHAND vs COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2, RANCHI, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
