ITAT Ranchi Bench
1,968 judgments
DALTONGANJ CATHOLIC DIOCESE,MEDININAGAR DALTONGANJ vs ITO (EXEMPTIONS WARD), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUNIL KUMAR,BOKARO vs ITO, WARD-3(1), BOKARO
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUBHADRA CONSTRUCTION ,DHANBAD, JHARKHAND vs DCIT, CIRCLE (1), DHANBAD, DHANBAD, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SUBHADRA CONSTRUCTION,DHANBAD, JHARKHAND vs DCIT, CIRCLE (1), DHANBAD, DHANBAD, JHARKHAND
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SHISHU NIKETAN TRUST,JAMSHEDPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PATNA, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PRADEEP KUMAR NARSARIA,RANCHI vs ITO, WARD 2(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LATE SABITA PRASAD, L/H DURGA PRASAD,RANCHI vs ITO, WARD 3(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LATE SABITA PRASAD, L/H DURGA PRASAD,RANCHI vs ITO, WARD 3(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
M/S R P SINGH & CO,RANCHI vs DCIT / ACIT, CIRCLE -1, RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PRAWIN KUMAR, RANCHI,RANCHI vs ITO, WARD 2(1), RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
BIJOY KUMAR AGARWAL,RANCHI vs ACIT/DCIT CENTRAL CIRCLE-1, RANCHI
Shri Sonjoy Sarma (Judicial Member)
SHYAM SUNDAR MURARKA,MAIN ROAD vs ITO WARD3(1), MAIN ROAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SMITA,RANCHI vs ITO WARD 3(4),, CHAIBASA
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
NITESH NATH SHAH DEO,RANCHI vs DCIT, CIRCLE 1, RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PRATIVA MOHANTY,JAMSHEDPUR vs DCIT, CIRCLE -1, JAMSHEDPUR
the Id. AO to substantiate her case. This being so, in the interest of justice, the issues in this appeal are restored to the file of the Id. AO for readjudication afresh after granting the assessee adequate opportunity of being heard, subject to a payment of cost of Rs.10,000/-(Rupees Ten Thousand only) by the assessee to the Jharkhand Income Tax Bar Association, Ranchi – 834001, within sixty days from the date of this order and receipt of the same would be produced before the Id. AO at th
SHRAMIK VIDYAPEETH,RANCHI vs INCOME TAX OFFICER, EXEMPTION CIRCLE, RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SANTOSH KUMAR CHOURASIA,DHANBAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE 2 DHANBAD, DHANBAD
URMILA RCP PROJECTS PRIVATE LIMITED,RANCHI vs ITO(TDS), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
PARAS NATH DIGAMBER JAIN UCHCH VIDYALAYA,GIRIDIH vs CIT, EXEMPTION, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
INCOME TAX OFFICER, RANCHI, JHARKHAND vs AMBA CARBONISATION PVT. LTD., RANCHI, JHARKHAND
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
