ITAT Ranchi Bench
1,968 judgments
NAVEEN SINGH,JAMSHEDPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, JAMSHEDPUR, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
BISHNU TRANSPORT COMPANY,DHANBAD vs DCIT/ACIT, CIRCLE-1,, DHANBAD
SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI RATNESH NANDAN SAHAY (Accountant Member)
MANISH AGARWAL,BALLYGUNGE vs ACIT, CENTRAL CIRCLE-2, RANCHI
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ANJANEYA ISPAT LIMITED,JAMSHEDPUR vs CIT(A), JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
M/S ANJENEYA ISPAT LTD.,SARAIKELA vs DEPUTY COMMISSIONE OF INCOME TAX, CIRCELE-1, JAMSHEDPUR, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
M/S ANJENEYE ISPAT LTD.,SARAIKELA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMSHEDPUR, JAMSHEDPUR
Shri Sonjoy Sarma (Judicial Member), Shri Ratnesh Nandan Sahay (Accountant Member)
ACIT CIRCLE-1 , DHANBAD vs M/S BHARAT COOKING COAL LTD , DHANBAD
ACIT CIR-1 , DHANBAD vs M/S BHARAT COOKING COAL LTD , DHANBAD
M/S BHARAT COOKING COAL LTD ,DHANBAD vs ACIT CIR-1 , DHANBAD
M/S BHARAT COOKING COAL LTD ,DHANBAD vs ACIT CIR-1 , DHANBAD
M/S BHARAT COOKING COAL LIMITED ,DHANBAD vs ACIT CIR-1 , DHANBAD
ITAT - by IT Department SI no.
MD SHAHBAZ ALAM,SIMDEGA vs ITO WARD 3(3), BOKARO, BOKARO
SHRI SONJOY SARMA (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
JHARKHAND STATE BEVERAGES CORPORATION LIMITED,RANCHI vs ACIT, C.C.1, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SANJIVINI SAHU,RANCHI vs INCOME TAX OFFICER, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
REVOLUTIONARY YOUTH FOUNDATION,RAMGARH vs CIT EXEMPTION, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LADY K.C. ROY MEMORIAL TRUST, RANCHI,RANCHI vs ITO, EXEMPTION WARD, RANCHI, RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
LADY K.C. ROY MEMORIAL TRUST,RANCHI vs ITO, EXEMPTION WARD, RANCHI, RAMCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
MEERA SINHA,RANCHI vs ITO, WARD-2(1), RANCHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRIJAN SHODH SANSTHAN,DHANBAD vs CIT, EXEMPTION, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
SRIJAN SHODH,SANSTHAN vs CIT, EXEMPTION, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RATNESH NANDAN SAHAY (Accountant Member)
