← All Benches
ITAT Ranchi Bench
1,954 judgments
KANKE GENERAL HOSPITAL AND RESEARCH CENTRE PVT. LTD.,,RANCHI vs DCIT, C.C.1, RANCHI
ITA 259/RAN/2025[17-18]Status: Disposed25/9/2026
SONI KUMAR,KOLKATA vs DCIT, CIRCLE-1, JAMSHEDPUR
ITA 352/RAN/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
KALPANA DEVI,GODDA vs INCOME TAX OFFICER ITO W3(1), DEOGHAR
ITA 72/RAN/2026[2012-13]Status: Disposed10/9/2026AY 2012-13
NUTAN PANDEY,NEAR SUJATA CHAWK vs ACIT/DCIT, CENTRAL CIR
ITA 269/RAN/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
MAJEED ALAM,RANCHI vs ASSISTANT COMISSIONER OF INCOME TAX, RANCHI
ITA 415/RAN/2025[2022-2023]Status: Disposed10/9/2026AY 2022-2023
TARANNUM AFROZ ALAM,RANCHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 413/RAN/2025[2022-2023]Status: Disposed10/9/2026AY 2022-2023
TARANNUM AFROZ ALAM,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 410/RAN/2025[2019-2020]Status: Disposed10/9/2026AY 2019-2020
SYED MOHAMMAD QUMRUZ ZAMAN,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 407/RAN/2025[2019-2020]Status: Disposed10/9/2026AY 2019-2020
MAJEED ALAM,RANCHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 406/RAN/2025[2019-2020]Status: Disposed10/9/2026AY 2019-2020
SAMARINA KAMAL,RANCHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 404/RAN/2025[2019-20]Status: Disposed10/9/2026AY 2019-20
SAMARINA KAMAL,RANCHI vs THE ASSISSTANT COMMISSIONER OF INCOME TAX, RANCHI
ITA 398/RAN/2025[2022-2023]Status: Disposed10/9/2026AY 2022-2023
PRAKASH CHANDRA MUKHERJEE,JAMSHEDPUR vs ITO, WARD-2(1), JAMSHEDPUR
ITA 317/RAN/2025[13-14]Status: Disposed10/9/2026
HARPAL KAUR,JAMSHEDPUR vs INCOME TAX OFFICER WARD-1(1), JAMSHEDPUR
ITA 44/RAN/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
GANGA DEVI,RANCHI vs INCOME TAX OFFICER, RANCHI
ITA 42/RAN/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
JAI PRAKASH BHAGAT,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 351/RAN/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
DIVYANG PARIVARTAN FOUNDATION, RAMGARH,RAMGARH vs ITO, EXEMPTION WARD, HAZARIBAGH, HAZARIBAGH
ITA 343/RAN/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
JAI PRAKASH BHAGAT,JAMSHEDPUR vs ITO, JAMSHEDPUR
ITA 328/RAN/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
DEVPRABHA CONSTURUCTION PRIVATE LIMITED,SARAIDHELA DHANBAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, DHANBAD, LUBY CIRCULAR ROAD
ITA 327/RAN/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
YESHUAS LOVE FAMILY,JAMSHEDPUR vs CIT (EXEMPTION) PATNA, JAMSHEDPUR
ITA 210/RAN/2026[2027-2028]Status: Disposed31/8/2026AY 2027-2028
UNIVERSITY COLLEGE OF ENGINEERING AND TECHNOLOGY,SINDOOR HAZARIBAGH vs ASSESMENT OFFICER, EXEMPTION WARD HZB
ITA 130/RAN/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
