ITAT Rajkot Bench
3,677 judgments
OM CERAMIC INDUSTRIES,MORBI vs INCOME TAX OFFICE, WARD 1, MORBI, MORBI
NIHIL NITINBHAI BHUPTANI,RAJKOT vs INCOME TAX OFFICER, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
MITESHKUMAR DAYALJIBHAI PABARI,BHATIYA vs ASSISTANT COMMISSIONER/ DEPUTY COMMISSIONER , RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAVIBHAI MANSUKHBHAI BHALARA,RAJKOT vs INCOME TAX OFFICER, ITO WD 2(1)(1), RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
ATUL VRAJLAL KARIA,RAJKOT vs AC / DC (INT.TXN), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
NARANJI RAJARAM DAVE,PORBANDAR vs INCOME-TAX OFFICER, WARD-2(3), PORBANDAR , PORBANDAR, GUJARAT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAMABEN MAGANLAL ZALARIA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAMABEN MAGANLAL ZALARIA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAMABEN MAGANLAL ZALARIA,RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
INDIAN RED CROSS SOCIETY GIR SOMNATH DISTRICT BRANCH,GIR SOMNATH vs THE CIT (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
INDIAN RED CROSS SOCIETY GIR SOMNATH DISTRICT BRANCH,SOMNATH vs THE CIT (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MANISH PUNJABHAI ODEDRA,PORBANDAR vs INCOME TAX OFFICER WARD 2(4), PORBANDAR, GUJARAT
HARIDAS MULJI RUGHANI,PORBANDAR vs INCOME TAX OFFICER - WARD 2(3), PORBANDAR
KANAIYA FOOD PRODUCTS,JAMKANDORANA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SAPPHIRE RECLAIM RUBBER PRIVATE LIMITED,SHAPAR, RAJKOT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -1, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ACIT, CIRCLE, GANDHIDHAM, GANDHIDHAM vs KUTCH DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED, ANJAR
CHANGELA MOHANBHAI R HUF,NEAR BUS STAND vs PRINCIPAL COMMISSIONER OF INCOME TAX, AAYKAR BHAVAN
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
M/S NIHAL PROJECTS,KACHCHH vs ITO WARD 2 , GANDHIDHAM
SHRI AMITKUMAR JASVANTLAL DOSHI,SURENDRANAGAR vs THE DCIT, CIR.-4 (1) (1), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
