ITAT Rajkot Bench
3,677 judgments
BABUBHAI KANJIBHAI SAKARIYA LEGAL HEIR OF LATE SMT. UJIBEN KANJIBHAI SAKARIYA,JETPUR vs ITO WARD 1(2)(1), RAJKOT, RAJKOT
KALPESH CHATURBHAI RAIYANI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KALPESH CHATURBHAI RAIYANI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KALPESH CHATURBHAI RAIYANI,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI LEUVA PATEL KELAVANI MANDAL,JETPUR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHRI RAJKOT DISTRICT CO-OPERATIVE BANK LTD.,RAJKOT vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), RAJKOT , RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
MANOJBHAI C. KAMDAR,RAJKOT vs INCOME TAX OFFICER , INCOME TAX OFFICE
DR. ARJUN LAL SAINI (Accountant Member)
JASHVANTIBEN MANOJBHAI MAKWANA,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
KUNAL RAJENDRA MASHRU,MUMBAI vs ASST COMMISSIONER OF INCOME TAX CIRCLE -1, JUNAGADH
RAJKOT RUNNERS ASSOCIATION,RAJKOT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
PARESHBHAI M AHENDRABHAI, PM JEWELWX P LTD,MEDABAD vs ACIT .CEN . CIR-2, , RAJKOT
DHIMANT RASIKLAL SHAH,JAMNAGAR vs PR. CIT-1, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
SHREE MADHAPAR JAIN SAMAJ,MADHAPAR vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VALJI HARJI HIRANI,BHUJ vs ITO.(INT.TXN), GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
DHIRAJLAL NATHUBHAI BHUT,RAJKOT vs THE INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
SHRI CHHAGANBHAI MULJIBHAI PATOLIYA,JETPUR vs THE ITO WARD-1 (2) (3) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
SARJAN STRUCTURE,AMRELI vs THE DCIT/ACIT-2(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
MAHEK TRADING,ANJAR vs THE INCOME-TAX OFFICER, WARD 1 GANDHIDHAM, GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
APEX IRRIGATION,RAJKOT vs COMMISSIONER OF INCOME TAX APPEALS, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
KANDLA STEEL PRIVATE LIMITED,MUMBAI vs ITO, GUJARAT
DR. ARJUN LAL SAINI (Accountant Member)
