← All Benches

ITAT Rajkot Bench

3,677 judgments

JITENDRASINH ZALA,JAMNAGAR vs THE PR.COMMISSIONER OF INCOME TAX, JAMNAGAR

ITA 871/RJT/2024[2020-21]Status: Disposed18/11/2025AY 2020-21

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER. & DINESH MOHAN SINHA (Judicial Member)

RAJENDRASINH RANJITSINH JADEJA,KHAKHADABELA,PADDHARI vs ITO WD 2(1)(4), RKT, RAJKOT

ITA 459/RJT/2025[2012-2013]Status: Disposed17/11/2025AY 2012-2013

DR. ARJUN LAL SAINI (Accountant Member)

VISION INFRACON (INDIA) PVT LTD,RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT

ITA 457/RJT/2025[2010-11]Status: Disposed17/11/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VISION INFRACON (INDIA) PVT LTD,RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT

ITA 456/RJT/2025[2010-11]Status: Disposed17/11/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VISION INFRACON (INDIA) PVT LTD,RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT

ITA 455/RJT/2025[2009-10]Status: Disposed17/11/2025AY 2009-10

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

VISION INFRACON (INDIA) PVT LTD,RAJKOT vs ITO, WARD-1(2)(5), RAJKOT, RAJKOT

ITA 454/RJT/2025[2009-10]Status: Disposed17/11/2025AY 2009-10

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI PRAKASH BHIKHABHAI THAKKAR,RAJKOT vs THE ITO, NFAC DELHI, DELHI

ITA 412/RJT/2025[2019-20]Status: Disposed17/11/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

HARUNBHAI NOORMAMD JINDANI,JAMNAGAR vs ITO, WARD 2(7), JAMNAGAR, JAMNAGAR

ITA 407/RJT/2025[2017-18]Status: Disposed17/11/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

SHREE CHALALA VI KA SEVA SAHAKARI MANDALI LTD. ,AMRELI vs THE ITO WARD 3(1)(4), RAJKOT-AMRELI., RAJKOT

ITA 358/RJT/2025[2019-20]Status: Disposed17/11/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

NILESH BIPINCHANDRA MEHTA HUF,JAMNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR

ITA 271/RJT/2024[2014-15]Status: Disposed17/11/2025AY 2014-15

LILA INFOTECH,JUNAGADH vs ASSESSING OFFICER, INCOME TAX OFFICE, JUNAGADH

ITA 169/RJT/2025[2016-17]Status: Disposed10/11/2025AY 2016-17

DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)

LALJIBHAI DUDABHAI BHUVA,RAJKOT vs INCOME TAX OFFICER, WARD-2(2)(1), RAJKOT., RAJKOT

ITA 501/RJT/2025[2017-18]Status: Disposed6/11/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member)

KANATALAW SEVA SAHAKARI MANDALI LTD.,RAJKOT (AMRELI) vs THE ITO WARD - 3 (1) (4) AMRELI, AMRELI

ITA 201/RJT/2025[2019-20]Status: Disposed6/11/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member)

KANATALAW SEVA SAHAKARI MANDALI LTD.,RAJKOT (AMRELI) vs THE ITO WARD - 3 (1) (4) AMRELI, AMRELI

ITA 200/RJT/2025[2018-19]Status: Disposed6/11/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member)

BABUBHAI KANJIBHAI SAKARIA,JETPUR vs ITO WD 1(2)(1), RAJKOT, RAJKOT

ITA 156/RJT/2025[2016-17]Status: Disposed6/11/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PATEL BRASS WORKS,RAJKOT vs DCIT, CIR 1(1), RAJKOT

ITA 416/RJT/2024[2016-17]Status: Disposed6/11/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PATEL BRASS WORKS,RAJKOT vs DCIT, CIR 1(1), RAJKOT

ITA 413/RJT/2024[2015-16]Status: Disposed6/11/2025AY 2015-16

YOGESH RAMESHBHAI TIMBADIYA,JAMNAGAR vs ITO, WARD-2(6), JAMNAGAR, JAMNAGAR

ITA 440/RJT/2025[2015-16]Status: Disposed5/11/2025AY 2015-16

YOGESH RAMESHBHAI TIMBADIYA,JAMNAGAR vs ITO, WARD-2(6), JAMNAGAR, JAMNAGAR

ITA 439/RJT/2025[2016-17]Status: Disposed5/11/2025AY 2016-17

SHRI LAXMIKANT KAKUBHAI RUPAREL,ADIPUR KUTCHH vs THE ITO WARD 1, GANDHIDHAM, GANDHIDHAM

ITA 581/RJT/2025[2017-18]Status: Disposed4/11/2025AY 2017-18

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)