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ITAT Rajkot Bench

3,677 judgments

SANJAY MOHANBHAI MOLIA,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(1)(1),RAJKOT, RAJKOT

ITA 595/RJT/2025[2017-18]Status: Disposed24/10/2025AY 2017-18

SHRI BHAMA PUNJA BHARAI,JUNAGADH vs THE ACIT CENTRAL CIRCLE 2, RAJKOT, RAJKOT

ITA 590/RJT/2025[2021-22]Status: Disposed24/10/2025AY 2021-22

DR. ARJUN LAL SAINI (Accountant Member)

KAMLESH BHARATKUMAR RANPARA,RAJKOT vs ACIT, CENTRAL CIRCLE-1, RAJKOT, RAJKOT

ITA 583/RJT/2025[2018-19]Status: Disposed24/10/2025AY 2018-19

SHRI MAHESHKUMAR JIVRAMBHAI JOSHI,RAJKOT vs THE ITO WARD-2 (2)(3), RAJKOT, RAJKOT

ITA 635/RJT/2025[2020-21]Status: Disposed23/10/2025AY 2020-21

INDO HI TECH INDUSTRIES,BHAKTINAGAR STATION PLOT vs THE INCOME TAX OFFICER, WARD 1(2)(1), IT-OFFICE

ITA 593/RJT/2025[2012-13]Status: Disposed23/10/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member)

INDO HI TECH INDUSTRIES,RAJKOT vs THE INCOME TAX OFFICER, WARD-1(2)(1), RAJKOT

ITA 592/RJT/2025[2011-12]Status: Disposed23/10/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member)

KETKIBEN SAMIRBHAI JANI,JUNAGADH vs ITO, WARD-1, JUNAGADH

ITA 544/RJT/2025[2019-20]Status: Disposed23/10/2025AY 2019-20

G. C FOUNDATION,RAJKOT vs CIT (EXEMPTION), AHMEDABAD

ITA 266/RJT/2025[2023-24]Status: Disposed22/10/2025AY 2023-24

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI ANANDABAVA SEDARAT SEVA SANSTHA JAMNAGAR,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 35/RJT/2025[2024-25]Status: Disposed21/10/2025AY 2024-25

ANANDABAVA SEVA SANSTHA GAUSHALA TRUST JAMNAGAR,JAMNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 31/RJT/2025[2024-25]Status: Disposed21/10/2025AY 2024-25

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI KAKA VALLABHJI GRUHVALLABHIYA TRUST,PORBANDAR vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 123/RJT/2025[2025-26]Status: Disposed16/10/2025AY 2025-26

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

HANIF OSMAN RAVDA,SITLACHAWK OPP. REHEMANI MASJID ,MEMANWAD MEMANWAD vs INCOME TAX OFFICER, WARD 2(3) , PORBANDAR, GUJARAT

ITA 447/RJT/2025[2012-13]Status: Disposed15/10/2025AY 2012-13

DR. ARJUN LAL SAINI (Accountant Member)

SHRI BHAVARSINH ANESINH RAJPUT,VILLAGE MEGHPAR, TAL. ANJAR-KUTCH vs THE ITO WARD 1, GANDHIDHAM, GANDHIDHAM KUTCHH

ITA 418/RJT/2025[2009-10]Status: Disposed15/10/2025AY 2009-10

BHAVARSINH ANESINH RAJPUT,ANJAR vs INCOME TAX OFFICER, WARD - 1, GANDHIDHAM, GANDHIDHAM

ITA 388/RJT/2025[2009-2010]Status: Disposed15/10/2025AY 2009-2010

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PUSHPA INDULAL DESAI,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT

ITA 268/RJT/2025[2018-19]Status: Disposed15/10/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

MANJAR DISCRETIONARY FAMILY TRUST,RAJKOT vs ITO WARD 1(1)(1), RAJKOT, RAJKOT

ITA 164/RJT/2025[2024-25]Status: Disposed15/10/2025AY 2024-25

DILIP KANTILAL KUBAVAT,PORBANDAR vs ITO WD 2(3), PORBANDAR, PORBANDAR

ITA 522/RJT/2025[2016-17]Status: Disposed14/10/2025AY 2016-17

DR. ARJUN LAL SAINI (Accountant Member)

VINODRAY KHODIDAS ANTALA,DHORAJI vs ITO WARD 2(1)(1), RAJKOT, RAJKOT

ITA 263/RJT/2025[2015-16]Status: Disposed14/10/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SAMEER SHAH (HUF),1 "SWAPNEEL" ,OPP. GURUDATATREY TEMPLE PALACE ROAD vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR, GUJARAT

ITA 248/RJT/2025[2013-14]Status: Disposed14/10/2025AY 2013-14

DR. ARJUN LAL SAINI (Accountant Member)

NISHANT PAREKH- LEGAL HEIR OF MINA PAREKH,JAMNAGAR vs INCOME TAX OFFICER, WARD-1(3), JAMNAGAR

ITA 215/RJT/2025[2015-16]Status: Disposed14/10/2025AY 2015-16

DR. ARJUN LAL SAINI (Accountant Member)