ITAT Rajkot Bench
3,677 judgments
PARI ANIL GANDHI,RAJKOT vs INCOME TAX OFFICER, WARD - 2(1)(1) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
NAYNA MUKESHKUMAR KOTECHA,DAR ES SALAAM, TANZANIA vs ACIT, INTERNATIONAL TAXATION, RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
FRIENDS SALT WORKS AND ALLIED INDUSTRIES,GANDHIDHAM vs ACIT, CIRCLE-1, GANDHIDHAM, GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
FRIENDS SALT WORKS & ALLIED INDS.,,GANDHIDHAM vs THE ADDL. COMMISSIONER OF INCOME TAX, RANGE GANDHIDHAM,, GANDHIDHAM
DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)
SHRI VASANTRAI PURSOTAM KACHALIA,RAJKOT vs THE ITO WARD 2 (1) (1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
VARSHABEN CHAUHAN,AT DUDHAI, JODIYA, JAMNAGAR vs ITO WARD 2(10) JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member)
MURUBHAI HARDASBHAI VASARA,PORBANDAR vs ITO WD 2 (4), PORBANDAR, PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member)
DHRUTI JAYSUKHBHAI RANPARIYA,JAMNAGAR vs THE ITO WARD-2 (6) JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
AKSHAR JEWELLERS,JUNAGADH vs DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX, RAJKOT
HEMAT MALDEBHAI KARANGIYA,JAMNAGAR vs INCOME TAX OFFICER WARD 1(3), JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ANSARI STEEL,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
VALLBHBHAI NEBHABHAI GOJIYA,AT.BANKODI, TAL.JAMKALYANPUR vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
VALOUR AUTOPACK,GOR KHIJADIYA, MORBI GUJARAT vs THE PR. CIT 1 RAJKOT, RAJKOT
or in the course of hearing of the appeal. 2. The facts of the case which can be stated quite shortly are as follows: The assessee had filed its return of income for assessment year (A.Y.) 2021-22, on 07.01.2022, declaring total income of Rs.44,17,760/-. The assessee's case was selected for complete scrutiny through "CASS" for the reason "Unsecured loans from persons who have not filed their return of income". The Assessment was finalised u/s 143(3) r.w.s. 144B of the Income-tax Act, 1961 o
VIPUL ARJANBHAI PARMAR,MANGROL vs INCOME TAX OFFICER, WARD -1, JUNAGADH
DR. ARJUN LAL SAINI (Accountant Member)
AJAYKUMAR NATWARLAL SHETH,RAJKOT vs THE DCIT, CIRCLE 1(2) RAJKOT, RAJKOT
M/S. KALYAN TILES,AT: - CHARADAVA, MORBI-HALVAD HIGH-WAY, TAL.: - & DIST. : - MORBI-363330 vs THE ITO WARD-3,, MORBI
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
RAMKRUSHNA SHARDA SEVASHRAM,ANJAR-KACHCHH vs CIT (EXEMPTION), RAJKOT
NARMADABEN RAJIVBHAI UGHREJA,MORBI vs INCOME TAX OFFICER, WARD-1, MORBI, MORBI
KOTHARI KUTUMB (DEVASHIBARA) PARIVAR TRUST - GONDAL,GONDAL vs CIT EXEMPTION , AHMEDABAD
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER., SHRI DINESH MOHAN SINHA (Judicial Member)
KHAMBHLA GRAM VIKAS SAMITI TRUST,KUTCH vs CIT(EXEMPTION), AHMEDABAD
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
