ITAT Rajkot Bench
3,677 judgments
MAHESH RATAN CHUDASAMA,RAJKOT vs INCOME TAX OFFICER WARD ITO WD 2(1)(1), RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 954/RJT/2025 (Ǔनधा[रणवष[/Assessment Year: (2013-14) Appellant by : Shri Ajay Dholariya, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. Dr Date of Hearing : 13/01/2026 Date of Pronouncement : /01/2026 ORDER Per.Dr. Arjun Lal Saini (Accountant Member)
DIPSINH DOLATSINH PADHIYAR,RAJKOT vs ITO WARD 1(2)(1) RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
DHIMANT JAYANTILAL KOTECHA,RAJKOT vs THE INCOME TAX OFFICER, WARD - 3(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 928/RJT/2025 (Ǔनधा[रणवष[/Assessment Year: (2020-21) Appellant by : Shri Malay Koticha, Ld. AR Respondent by : Shri Abhimanyu Singh Yadav, Ld. Sr. Dr Date of Hearing : 12/01/2026 Date of Pronouncement : 12/01/2026 ORDER Per.Dr. Arjun Lal Saini (Accountant Member)
DEVANG MANOJBHAI SAVALIYA,RAJKOT vs WARD 2(1)(2), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
DEVANG MANOJBHAI SAVALIYA,RAJKOT vs ITO WD 2(2)(1) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
THE DEVELOPMENT MULTIPURPOSE CREDIT & CONSUMERS CO-OP SO LTD,PORBANDAR vs ITO WARD 2 (4), PORBANDAR, PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member)
THE DEVELOPMENT MULTIPURPOSE CREDIT & CONSUMERS CO-OP SO LTD,PORBANDAR vs ITO WARD 2 (4), PORBANDAR, PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member)
THE DEVELOPMENT MULTIPURPOSE CREDIT & CONSUMERS CO-OP SO LTD,PORBANDAR vs ITO WARD 2 (4), PORBANDAR, PORBANDAR
DR. ARJUN LAL SAINI (Accountant Member)
JASHVANTIBEN MANOJBHAI MAKWANA,RAJKOT vs INCOME TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
HARIDAS MULJI RUGHANI,PORBANDAR vs INCOME TAX OFFICER, ASSESSMENT UNIT
DR. ARJUN LAL SAINI (Accountant Member)
YOGRAJSINH G. JADEJA,RAJKOT vs THE ITO WARD 1 (1) (1) RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
VACHHANI KETANBHAI MANSUKHLAL (HUF),RAJKOT vs THE ITO WARD -1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
SAMIRBHAI SARMANBHAI MARU,JUNAGADH vs ITO, WARD-1, JUNAGADH, JUNAGADH
DR. ARJUN LAL SAINI (Accountant Member)
CHIRAG BHIKHABHAI PATEL,MAHEMDABAD vs DCIT, CENTRAL CIRCLE-1, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member)
DHARMENDRY SANJAY BHATTA,RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member)
KALPESH RAVJIBHAI SOJITRA,JASDAN vs THE INCOME TAX OFFICER, WARD 2(1)(2), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER (Hybrid Hearing) Kalpesh Ravjibhai Sojitra, Prop. Sojitra Petrolium, Bypass Circle Atkot Road, Jasdan, 360050, Rajkot-( Guj) Vs. The ITO, Ward-2(1)(2), Rajkot ˕ायीलेखासं./जीआइआरसं./PAN/GIR No.: BQMPS8120G (/Appellant) (/Respondent) िनधाŊįरती की ओर से/Appellant by : Shri Brijesh Parekh, Ld AR राजˢ की ओर से/Respondent by : Shri Abhimanyu Singh Yadav, Sr. DR सुनवाई की तारीख/Date of Hearing : 09/12/2025 घोषणा की त
SAURASHTRA CEMENT LIMITED,PORBANDAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JAMNAGAR, JAMNAGAR
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
CHINTAN DWARKADAS CHOTAI,JUNAGADH vs DCIT/ACIT CIR 1(1), RKT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
HARDIKKUMAR MAGANBHAI THUMAR,RAJKOT vs THE INCOME TAX OFFICER WARD 1(1)(1), RAJKOT
DR. ARJUN LAL SAINI, AM. & DINESH MOHAN SINHA (Judicial Member)
PARI ANIL GANDHI,RAJKOT vs INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT
DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
