← All Benches

ITAT Rajkot Bench

3,677 judgments

YASHPAL KISHORSINH CHAUHAN,RAJKOT vs COMMISSIONER OF INCOMETAX APPEALS, RAJKOT

ITA 674/RJT/2025[2013-2014]Status: Heard24/12/2025AY 2013-2014

KIRAN AMISHKUMAR THAKRAR,RAJKOT vs INCOME TAX OFFICER, WARD - 2(2)(1), RAJKOT, RAJKOT

ITA 247/RJT/2025[2019-20]Status: Disposed23/12/2025AY 2019-20

JAMNADAS PURSHOTAM PATEL,RAJKOT vs ASSISTANT COMMISSIONER OF INCOME TAX CENTER-1, RAJKOT

ITA 60/RJT/2025[2017-18]Status: Disposed22/12/2025AY 2017-18

AJARA PARSHWANATHJI PANCHTITHI JAIN KARKHANA PEDHI,GUJARAT vs ITO EXEMPTION, WD 2, RAJKOT, RAJKOT, GUJARAT

ITA 475/RJT/2025[2018-19]Status: Disposed22/12/2025AY 2018-19

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

M/S. GARDEN ENTERPRISE,RAJKOT vs THE DCIT CENTRAL CIRCLE-1,, RAJKOT

ITA 89/RJT/2023[2018-19]Status: Disposed22/12/2025AY 2018-19

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

M/S. GARDEN ENTERPRISE,RAJKOT vs THE DCIT CENTRAL CIRCLE-1,, RAJKOT

ITA 88/RJT/2023[2017-18]Status: Disposed22/12/2025AY 2017-18

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

M/S. GARDEN ENTERPRISE,RAJKOT vs THE DCIT CENTRAL CIRCLE-1,, RAJKOT

ITA 87/RJT/2023[2016-17]Status: Disposed22/12/2025AY 2016-17

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

M/S. GARDEN ENTERPRISE,RAJKOT vs THE DCIT CENTRAL CIRCLE-1,, RAJKOT

ITA 86/RJT/2023[2015-16]Status: Disposed22/12/2025AY 2015-16

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE vs MARUTI ENTERPRISE, RAJKOT

ITA 228/RJT/2023[2019-20]Status: Disposed22/12/2025AY 2019-20

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE-1, RAJKOT vs M/S GARDEN ENTERPRISE, RAJKOT

ITA 125/RJT/2023[2017-18]Status: Disposed22/12/2025AY 2017-18

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

DCIT, RAJKOT vs M/S GARDEN ENTERPRISE, RAJKOT

ITA 124/RJT/2023[2016-17]Status: Disposed22/12/2025AY 2016-17

DCIT, CENTRAL CIRCLE-1, RAJKOT vs M/S GARDEN ENTERPRISE, RAJKOT

ITA 123/RJT/2023[2015-16]Status: Disposed22/12/2025AY 2015-16

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

DCIT, CENTRAL CIRCLE-1, RAJKOT vs M/S GARDEN ENTERPRISE, RAJKOT

ITA 122/RJT/2023[2014-15]Status: Disposed22/12/2025AY 2014-15

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

DCIT, RAJKOT vs M/S GARDEN ENTERPRISE, RAJKOT

ITA 121/RJT/2023[2013-14]Status: Disposed22/12/2025AY 2013-14

DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER & SHREE DINESH MOHAN SINHA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE vs ARYAN ARCADE LIMITED , RAJKOT

ITA 229/RJT/2023[2019-20]Status: Disposed19/12/2025AY 2019-20

KANAIYALAL HEMENDRA VYAS,DHORAJI vs ITO WARD 2(2)(1) RAJKOT, AAYAKAR BHAVAN

ITA 307/RJT/2023[2011-12]Status: Disposed18/12/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

KANAIYALAL HEMENDRA VYAS,DHORAJI vs INCOME TAX OFFICE, WARD - 2(2)(1), RAJKOT, AAYAKAR BHAVAN

ITA 306/RJT/2023[2010-11]Status: Disposed18/12/2025AY 2010-11

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

SHRI RAMNIKBHAI JASARAJBHAI PATEL,AT. DHRANGADHRA, DIST. SURENDRANAGAR vs THE ITO WARD-3, SURENDRANAGAR

ITA 244/RJT/2023[2013-14]Status: Disposed18/12/2025AY 2013-14

KARJALA SEVA SAHKARI MANDLI LIMITED ,AMRELI vs THE ITO WARD-3(1)(4), RAJKOT-AMRELI, RAJKOT

ITA 423/RJT/2025[2018-19]Status: Heard17/12/2025AY 2018-19

MUNGRA ASHOKBHAI,JAMNAGAR vs INCOME TAX OFFICER, WARD 2(10), JAMNAGAR. , JAMNAGAR

ITA 282/RJT/2025[2011-12]Status: Heard17/12/2025AY 2011-12

DR. ARJUN LAL SAINI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)