ITAT Raipur Bench
3,211 judgments
MIHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MITHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DINESH KUMAR ACHARYA, BALODA BAZAR,BALODA BAZAR vs INCOME TAX OFFICER, BHATAPARA, BALODA BAZAR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHRI RISHABHDEO MANDIR TRUST, RAIPUR,RAIPUR vs INCOME TAX OFFICER, EXEMPTION, WARD-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
M/S BAGMAL PREMRAJ SETHIYA, DHAMTARI,DHMATARI vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK EDUCATION OFFICER, DURG,DURG vs INCOME TAX OFFICER (TDS), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK EDUCATION OFFICER, DURG,DURG vs INCOME TAX OFFICER, (TDS), BHILAI, DURG
the Tribunal which were time barred by 384/383 days; (ii) The Tribunal vide its order dated 29.01.2024 dismissed the appeals of the assessee for A.Y.2012-13 to 2016-17 on the ground of delay without adjudicating on merits of the case; (iii) Thereafter, the assessee filed miscellaneous applications before the Tribunal in MA Nos.18 to 22/RPR/2024 and the Tribunal recalled the matters vide its order dated 10.03.2025 after condoning the delay relying on the judgment of the Hon'ble Apex Court in
BLOCK EDUCATION OFFICER, DURG,DURG vs INCOME TAX OFFICER (TDS), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK EDUCATION OFFICER, DURG,DURG vs INCOME TAX OFFICER (TDS), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BLOCK EDUCATION OFFICER, DURG,DURG vs INCOME TAX OFFICER (TDS), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SHRI SUDHARM JAIN SEWA SADHNA KENDRA EVAM SIKSHAN SANSTHAN, KANKER,KANKER vs CIT, EXEMPTION, BHOPAL, BHOPAL
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MAHESH PRASAD SINGH, AMBIKAPUR,SURGUJA vs INCOME TAX OFFICER 1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ADOPT COMMOTRADE PRIVATE LIMITED THROUGH SHIVALIK ENGINEERING INDUSTRIES LIMITED,RAIPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SURENDRA KUMAR CHANDRAKAR,DHAMTARI vs INCOME TAX OFFICER, WARD-DHAMTARI, DHAMTARI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
KRISHNA KUMAR NATHANI & SONS (HUF), RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ABHAY SINGH GILL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
HADEESH MOHAMMAD, SURAJPUR,SURAJPUR vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
N. N. CONSTRUCTION, BORSI, DURG,DURG vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), BHILAI, BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
NAVJEET SINGH BHATIA,RAIPUR vs INCOME TAX OFFICER, WARD-3(2), RAIPUR, RAIPUR
ANIL KHEMANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
