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ITAT Raipur Bench

3,213 judgments

NAVJEET SINGH BHATIA,RAIPUR vs INCOME TAX OFFICER, WARD-3(2), RAIPUR, RAIPUR

ITA 61/RPR/2025[2016-17]Status: Disposed27/3/2025AY 2016-17

ANIL KHEMANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 43/RPR/2025[2019-20]Status: Disposed27/3/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BIPUL PAUL, PANKHANJORE,KANKER vs INCOME TAX OFFICER, WARD-KANKER, KANKER

ITA 504/RPR/2024[2017-18]Status: Disposed27/3/2025AY 2017-18

the hearing of the appeal.

NARESH KUMAR DEMBANI,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, CHATTISGARH

ITA 81/RPR/2025[2014-15]Status: Disposed26/3/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

REETA THAKUR, JAGDALPUR,JAGDALPUR vs INCOME TAX OFFICER, WARD JAGDALPUR

ITA 70/RPR/2025[2017-18]Status: Disposed26/3/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

APPLEBY FOUNDATION,RAIPUR vs CIT EXEMPTION, BHOPAL

ITA 27/RPR/2025[2025-2026]Status: Disposed26/3/2025AY 2025-2026

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

APPLEBY FOUNDATION,RAIPUR vs CIT EXEMPTION, BHOPAL

ITA 26/RPR/2025[2025-2026]Status: Pending26/3/2025AY 2025-2026

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TIKESHWAR NAG, SARONA, KANKER,KANKER vs INCOME TAX OFFICER, WARD, JAGDALPUR ERSTWHILE - ITO, WARD KANKER, JAGDALPUR

ITA 123/RPR/2025[2012-13]Status: Disposed25/3/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BISHAL KUMAR ROY, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 548/RPR/2024[2016-17]Status: Disposed24/3/2025AY 2016-17

the first appellate authority providing one final opportunity to the assessee.

PRATIBHA AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR

ITA 99/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

DEEPAK KUMAR JAIN, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI

ITA 84/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DEEPAK KUMAR JAIN, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI

ITA 83/RPR/2025[2016-17]Status: Disposed21/3/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASHOK KUMAR JAIN, BHATAPARA,BALODA BAZAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 82/RPR/2025[2015-16]Status: Disposed21/3/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SWISS LIFESTYLE, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 25/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S JMD CRUSHER, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD- JAGDALPUR, BASTAR

ITA 104/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S JMD CRUSHER, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD-JAGDALPUR, BASTAR

ITA 103/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

M/S JMD CRUSHER, JAGDALPUR,BASTAR vs INCOME TAX OFFICER-JAGDALPUR, BASTAR

ITA 102/RPR/2025[2017-18]Status: Disposed21/3/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAVI KUMAR KUMHAR,JANJGIR-CHAMPA vs INCOME TAX OFFICER, WARD-2(1), BILASPUR, BILASPUR

ITA 36/RPR/2024[2014-15]Status: Disposed21/3/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VIDYA SHANKAR JAISWAL, PRATAPPUR ,SARGUJA vs INCOME TAX OFFICER, WARD-2, AMBIKAPUR, SARGUJA

ITA 351/RPR/2023[2014-15]Status: Disposed21/3/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VIDYA SHANKER JAISWAL, PRATAPPUR,SARGUJA vs INCOME TAX OFFICER, WARD-2, AMBIKAPUR, AMBIKAPUR

ITA 350/RPR/2023[2013-14]Status: Disposed21/3/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)