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ITAT Raipur Bench

3,211 judgments

SHRIKANT SHARMA, DURG,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG

ITA 148/RPR/2025[2013-14]Status: Heard17/4/2025AY 2013-14

MAHENDRA KUMAR GUPTA,INDORE vs ACIT CIRCLE-2(1), RAIPUR, RAIPUR

ITA 138/RPR/2025[2012-13]Status: Heard17/4/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHENDRA KUMAR GUPTA HUF,INDORE vs ACIT CIRCLE-2(1), RAIPUR, RAIPUR

ITA 137/RPR/2025[2011-12]Status: Heard17/4/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MADHU GOYAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR

ITA 496/RPR/2024[2014-15]Status: Heard17/4/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MANOJ KUMAR JAIN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 77/RPR/2025[2018-19]Status: Disposed16/4/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LATE SHANTI MOHTA,RAIPUR vs INCOME TAX OFFICER WARD 2(1), RAIPUR, RAIPUR

ITA 71/RPR/2025[2017-18]Status: Disposed16/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KALYAN GAS AGENCY, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 62/RPR/2025[2017-18]Status: Disposed16/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SUNITA GUPTA,INDORE vs ACIT CIRCLE-2(1), RAIPUR, RAIPUR

ITA 136/RPR/2025[2010-11]Status: Disposed16/4/2025AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GEETA PATEL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR

ITA 125/RPR/2025[2015-16]Status: Disposed16/4/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RANJEET SINGH SAINI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 58/RPR/2025[2018-19]Status: Heard9/4/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BRIJMOHAN PRASAD GUPTA, KANKER,KANKER vs ITO, WARD- JAGDALPUR, JAGDALPUR

ITA 42/RPR/2025[2013-14]Status: Disposed9/4/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KAMAL KISHOR AGRAWAL HUF, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 34/RPR/2025[2016-17]Status: Disposed9/4/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASHOK KUMAR GUPTA, SURGUJA,SURGUJA vs INCOME TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR

ITA 13/RPR/2025[2013-14]Status: Disposed9/4/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VIVEKANAND VAISHNAV, KORBA,KORBA vs INCOME TAX OFFIER WARD-2, KORBA, KORBA

ITA 110/RPR/2025[2016-17]Status: Disposed9/4/2025AY 2016-17

PAYAL VERMA, BHILAI,DURG vs INCOME TAX OFFICER, WARD-1(3), BHILAI, DURG

ITA 341/RPR/2024[2017-18]Status: Disposed9/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GOUTAM MITTAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 50/RPR/2025[2023-24]Status: Disposed4/4/2025AY 2023-24

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MITHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 49/RPR/2025[2019-20]Status: Disposed4/4/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MITHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 48/RPR/2025[2018-19]Status: Disposed4/4/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MITHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 47/RPR/2025[2017-18]Status: Disposed4/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MITHILESH KUMAR TIWARI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 46/RPR/2025[2016-17]Status: Disposed4/4/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)