ITAT Raipur Bench

3,211 judgments

SPIN PACKAGING LTD., BILASPUR,BILASPUR vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX-2(1), BILASPUR, BILASPUR

ITA 165/RPR/2025[2017-18]Status: Disposed7/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHISHU KALYAN SHIKKHA SAMITI, MAHASAMUND,MAHASAMUND vs INCOME TAX OFFICER, EXEMPTION WARD, RAIPUR, RAIPUR

ITA 164/RPR/2025[2014-15]Status: Disposed7/5/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MAHENDRA KUMAR GUPTA,INDORE vs ACIT CIRCLE-2(1), RAIPUR, RAIPUR

ITA 163/RPR/2025[2010-11]Status: Disposed7/5/2025AY 2010-11

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHRI JAGANNATH TRANSPORT CORPORATION, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RAIPUR, RAIPUR

ITA 162/RPR/2025[2023-24]Status: Disposed7/5/2025AY 2023-24

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

ASIF ALI,NAWAGARH AMBIKAPUR vs ITO WARD 1 AMBIKAPUR, KHARASIYA ROAD AMBIKAPUR

ITA 159/RPR/2025[2013-14]Status: Disposed7/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAIPUR CONSTRUCTION PRIVATE LIMITED,RAIPUR vs DY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 157/RPR/2025[2023-24]Status: Disposed7/5/2025AY 2023-24

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

LOKESH KUMAR NAYAK, MAHASAMUND,MAHASAMUND vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 149/RPR/2025[2018-19]Status: Disposed7/5/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

PRATIK SHAH, BHILAI,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG

ITA 224/RPR/2024[2017-18]Status: Disposed7/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

AMIT KUMAR CHHABRIYA, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 150/RPR/2025[2019-20]Status: Disposed6/5/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAKESH KUMAR, BHILAI,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI,, DURG

ITA 140/RPR/2025[2014-15]Status: Disposed23/4/2025AY 2014-15

dismissing the appeal by invoking provisions of section 249(3) of the Income-tax Act, 1961.

IIT BHILAI INNOVATION AND TECHNOLOGY FOUNDATION, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR

ITA 139/RPR/2025[2022-23]Status: Disposed23/4/2025AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S SARDA ENERGY LTD., NAGPUR,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 134/RPR/2025[2015-16]Status: Disposed23/4/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NAVRATAN JEWELLERS, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR

ITA 127/RPR/2025[2015-16]Status: Disposed23/4/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NILIMA AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 126/RPR/2025[2015-16]Status: Disposed23/4/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SAROJ KANTA DAS,BHUBANESWAR vs ITO, JAGDALPUR, CHHATISGARH

ITA 452/CTK/2024[2012-13]Status: Disposed22/4/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SAROJ KANTA DAS,BHUBANESWAR vs ITO, JAGDALPUR, CHHATISGARH

ITA 451/CTK/2024[2011-12]Status: Disposed22/4/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ESHAN BHANDARI, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR

ITA 59/RPR/2025[2017-18]Status: Heard21/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRIKANT SHARMA, DHAMDHA,DURG vs INCOME TAX OFFICER, WARD-2(1), BHILAI, DURG

ITA 169/RPR/2025[2013-14]Status: Heard21/4/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRI TUKARAM, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD- DHAMTARI, DHAMTARI

ITA 168/RPR/2025[2017-18]Status: Heard21/4/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

INCOME TAX OFFICER -1(1), RAIPUR, RAIPUR vs SURESH KUMAR JETHWANI, RAIPUR

ITA 451/RPR/2024[2011-12]Status: Disposed21/4/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)