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ITAT Raipur Bench

3,211 judgments

TULIKA KEDIA, NEW DELHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 143/RPR/2025[2015-16]Status: Disposed21/5/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 116/RPR/2025[2014-15]Status: Disposed21/5/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 115/RPR/2025[2012-13]Status: Disposed21/5/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 114/RPR/2025[2011-12]Status: Disposed21/5/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 113/RPR/2025[2010-11]Status: Disposed21/5/2025AY 2010-11

us, are as under:

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 112/RPR/2025[2009-10]Status: Disposed21/5/2025AY 2009-10

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHARDA STEEL TRADERS, RAIPUR,RAIPUR vs ACIT/DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 111/RPR/2025[2008-09]Status: Disposed21/5/2025AY 2008-09

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S. ISHA KITCHENS, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, RAIPUR, RAIPUR

ITA 243/RPR/2025[2019-20]Status: Disposed20/5/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

GURSUKH ENERGY INDIA PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 3 (1), RAIPUR, RAIPUR

ITA 238/RPR/2025[2013-14]Status: Disposed20/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HOTEL SATLAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 226/RPR/2025[2013-14]Status: Disposed20/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HOTEL SATLAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 225/RPR/2025[2012-13]Status: Disposed20/5/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HOTEL SATLAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 224/RPR/2025[2011-12]Status: Disposed20/5/2025AY 2011-12

SHRI JAINARAYAN HARIRAM GOEL CHARITABLE TRUST, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 190/RPR/2025[2011-12]Status: Disposed20/5/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MADHYANI BUILDERS, BHILAI,DURG vs INCOME TAX OFFICER, CIRCLE-1(1), BHILAI, DURG

ITA 189/RPR/2025[2022-23]Status: Disposed20/5/2025AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BHAN BAI, BHILAI,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI, DURG

ITA 124/RPR/2025[2011-12]Status: Disposed20/5/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

PRAHLAD KUMAR AGRAWAL, RAIPUR, RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR (ERSTWHILE INCOME TAX OFFICER-1(3), RAIPUR, RAIPUR

ITA 234/RPR/2025[2013-14]Status: Disposed15/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KAVITA BUDHIA,NEAR MAA SHARDA HOSPITAL RING ROAD vs INCOME TAX OFFICER, WARD-1, KORBA, MAHANADI COMPLEX, NIHARIKA

ITA 171/RPR/2025[2016-17]Status: Disposed8/5/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

M/S GULZAR-MOKSH(JV), JAGDALPUR,BASTAR vs INCOME TAX OFFICER, JAGDALPUR, BASTAR

ITA 166/RPR/2025[2017-18]Status: Disposed8/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SANJEEV KUMAR BHOTHRA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 96/RPR/2025[2015-16]Status: Disposed7/5/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VINOD KUMAR KESHARWANI, BHATAPARA,BHATAPARA vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR

ITA 80/RPR/2025[2016-17]Status: Disposed7/5/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)