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ITAT Raipur Bench

3,211 judgments

SRI SAI BABA SANSTHAN, BHILAI,DURG vs INCOME TAX OFFICER, EXEMPTION-2, RAIPUR, RAIPUR

ITA 248/RPR/2025[2013-14]Status: Disposed3/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SRI SAI BABA SANSTHAN, BHILAI,DURG vs INCOME TAX OFFICER, EXEMPTION-2, RAIPUR, RAIPUR

ITA 247/RPR/2025[2012-13]Status: Disposed3/6/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SRI SAI BABA SANSTHAN, BHILAI,DURG vs INCOME TAX OFFICER, EXEMPTION-2, RAIPUR, RAIPUR

ITA 249/RPR/2025[2015-16]Status: Disposed2/6/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHRIVASTAVA ASSOCIATES, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR

ITA 283/RPR/2023[2016-17]Status: Disposed2/6/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NELSON YONA,RAIPUR vs INCOME TAX OFFICER, WARD 4(1), RAIPUR

ITA 181/RPR/2025[2011-12]Status: Disposed29/5/2025AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MURLI RIJHWANI,TILDA RAIPUR vs ITO, RAIPUR

ITA 245/RPR/2025[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX-1(1), BHILAI vs RASHMI LAKHOTIA, DURG

ITA 244/RPR/2025[2020-21]Status: Disposed21/5/2025AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MAMTA AGRAWAL, RAIGARH,RAIGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 240/RPR/2025[2019-20]Status: Disposed21/5/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANDEEP KAUR GILL, RAIPUR ,RAIPUR vs INCOME TAX OFFICER, WARD 3 (1), RAIPUR, RAIPUR

ITA 237/RPR/2025[2014-15]Status: Disposed21/5/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TRIBAL EDUCATIONAL AGRICULTURAL AND MEDICAL SOCIETY, SURYAPARA, SITAPUR, SARGUJA,SARGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR

ITA 231/RPR/2025[2015-16]Status: Disposed21/5/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HOTEL SATLAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 228/RPR/2025[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HOTEL SATLAJ, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(4), RAIPUR, RAIPUR

ITA 227/RPR/2025[2016-17]Status: Disposed21/5/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

NEERAJA JAIN,UNIQUE NURSING HOME vs ITO WARD 1(1), BILASPUR

ITA 191/RPR/2025[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SMT. YOGITA DEVI SAHU, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 183/RPR/2025[2013-14]Status: Disposed21/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SMT. YOGITA DEVI SAHU, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 182/RPR/2025[2013-14]Status: Disposed21/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TRILOK CHAND JAISWAL,SAKTI vs ITO WARD 2(1) BILASPUR, VYAPAR VIHAR

ITA 180/RPR/2025[2013-14]Status: Disposed21/5/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VINOD KUMAR SONI, AMBIKAPUR,AMBIKAPUR vs ADDL/JCIT(A)-1, CHANDIGARH, CHANDIGARH

ITA 18/RPR/2025[2013-2014]Status: Disposed21/5/2025AY 2013-2014

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

TULIKA KEDIA, NEW DELHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR , RAIPUR

ITA 146/RPR/2025[2018-19]Status: Disposed21/5/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TULIKA KEDIA, NEW DELHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 145/RPR/2025[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

TULIKA KEDIA, NEW DELHI,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 144/RPR/2025[2016-17]Status: Disposed21/5/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)