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ITAT Raipur Bench

3,211 judgments

ALOK BUILDTECH PRIVATE LIMITED,DURG vs ACIT, CENTRAL CIRCLE-1, RAIPUR

ITA 193/RPR/2025[2019-20]Status: Disposed27/6/2025AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RISHIKESH PANDEY, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 382/RPR/2025[2016-17]Status: Disposed26/6/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

BLOCK RESOURCES COORDINATOR, RAJIV GANDHI SIKSHA MISSION, BLOCK KANSABEL,JASHPUR vs INCOME TAX OFFICER (TDS), BILASPUR, BILAPSUR

ITA 350/RPR/2025[2011-12]Status: Disposed26/6/2025AY 2011-12

DINESH KUMAR MISHRA, KAWARDHA,KABIRDHAM vs ITO-1(3), BHILAI, (ERSTWHILE ITO WARD KAWARDHA), BHILAI

ITA 345/RPR/2025[2013-14]Status: Disposed26/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

RAM BHUVAN YADAV, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX-2(1), RAIPUR, RAIPUR

ITA 325/RPR/2025[2013-14]Status: Disposed26/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VIVRN FOODS PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 364/RPR/2025[2024-25]Status: Disposed25/6/2025AY 2024-25

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAA HARSIDHHI INFRA DEVELOPERS PVT. LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 348/RPR/2025[2018-19]Status: Disposed25/6/2025AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HANUMANT INGOTS PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 347/RPR/2025[2014-15]Status: Disposed25/6/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

HANUMANT INGOTS PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 346/RPR/2025[2013-14]Status: Disposed25/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

DIPAK RAHEJA, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 344/RPR/2025[2017-18]Status: Disposed25/6/2025AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DAWOODI BOHRA JAMAT COMMITTEE ANJUMAN E EZZI, TAKHATPUR,BILASPUR vs CIT(EXEMPTION), BHOPAL, BHOPAL

ITA 130/RPR/2025[2025-26]Status: Disposed25/6/2025AY 2025-26

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

SHYAM KUMAR NETAM, MAHASAMUND,MAHASAMUND vs ACIT, MAHASAMUND

ITA 376/RPR/2025[2015-16]Status: Heard24/6/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHYAM KUMAR NETAM, MAHASAMUND,MAHASAMUND vs ACIT, MAHASAMUND

ITA 375/RPR/2025[2014-15]Status: Heard24/6/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHYAM KUMAR NETAM, MAHASAMUND,MAHASAMUND vs ACIT, MAHASAMUND

ITA 374/RPR/2025[2013-14]Status: Heard24/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VASUDEO REAL ESTATE PVT. LTD.,RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, RAIPUR

ITA 265/RPR/2025[2016-17]Status: Disposed23/6/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VASUDEO REAL ESTATE PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, RAIPUR

ITA 264/RPR/2025[2015-16]Status: Disposed23/6/2025AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VASUDEO REAL ESTATE PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, RAIPUR

ITA 263/RPR/2025[2014-15]Status: Disposed23/6/2025AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VASUDEO REAL ESTATE PVT LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, RAIPUR

ITA 262/RPR/2025[2013-14]Status: Disposed23/6/2025AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VASUDEO REAL ESTATE PVT. LTD., RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL-2, RAIPUR, RAIPUR

ITA 261/RPR/2025[2012-13]Status: Disposed23/6/2025AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SMT. BASANTI BAI AGRAWAL, MAHASAMUND,MAHASAMUND vs INCOME TAX OFFICER, WARD-MAHASAMUND, MAHASAMUND

ITA 259/RPR/2025[2016-17]Status: Disposed23/6/2025AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)