ITAT Raipur Bench
3,211 judgments
C.G. BUILDCON PRIVATE LIMITED ,RAIPUR vs ITO WARD 3(1), RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DISTRICT PROJECT LIVELIHOOD COLLEGE SOCIETY,GARIYABANDH vs INCOME TAX OFFICER (TDS),RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DISTRICT PROJECT LIVELIHOOD COLLEGE SOCIETY,GARIYABANDH (C.G) vs INCOME TAX OFFICER (TDS),RAIPUR, AYKAR BHAWAN
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DISTRICT PROJECT LIVELIHOOD COLLEGE SOCIETY,GARIYABANDH(CG) vs INCOME TAX OFFICER (TDS),RAIPUR, RAIPUR
SUBHASH MURARKA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
RAKESH KUMAR GUPTA, AMBIKAPUR,SURAJPUR vs INCOME TAX OFFFICER, WARD-2, AMBIKAPUR, AMBIKARPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT-1(1), BHILAI, BHILAI vs VIJAYA DESHLAHRA, INDORE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT-1(1), BHILAI, BHILAI vs VIJAYA DESHLAHRA, INDORE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DCIT-1(1), BHILAI vs VIJAYA DESHLAHRA, INDORE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SURYA LAND DEVELOPERS, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(4), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL EMBER
SHARAD GOEL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
VIVEK DHARIWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
YOGESH KUMAR VERMA, RAIPUR,RAIPUR vs ITO, WARD-4(5), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
VIRAT SOLVENT PRIVATE LIMITED,SURAJPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SRINIVAS RACHIRAJU, PUNE,PUNE vs INCOME TAX OFFICER, WARD-1(1), BHILAI, DURG
ANAND FOODS,DHAMTARI vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BMS TRADEWINGS PVT. LTD., JAGDALPUR,JAGDALPUR vs ACIT-1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
RAM BISHAL SHARMA,BHILAI vs INCOME TAX OFFICER, WARD-1(1), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BHANDARI CONSTRUCTION, BILASPUR,BILASPUR vs ITO WARD-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TECHNOBLAST MINING CORPORATION, RAIGARH,RAIGARH vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAIPUR-1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)