ITAT Raipur Bench
3,211 judgments
RANJEET SINGH RATHOD,RAIPUR vs ITO, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
WADHAWA MISSION,ANAND NAGAR, TELIBANDHA vs INCOME TAX OFFICER WARD 1(1), CENTRAL REVENUE BUILDING, CIVIL LINES
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ARIHANT AGENCIES,RAJNANDGAON vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1 RAIPUR, CENTRAL CIRCLE RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHRI BHARAT PATEL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHAKIL AHEMAD ANSARI, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TRILOKI NATH MISHRA, RAIGARH,RAIGARH vs INCOME TAX OFFICER, WARD-2, RAIGARH, RAIGARH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
AVANINDRA NATH AGRAWAL, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MAA SHARDA CORPORATION, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
KHEMRAJ SINHA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
NEELAM MANDHANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DAYARAM AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SANSKAR ACADEMICS PVT. LTD., JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD-JAGDALPUR, BASTAR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BILASPUR MODEL EDUCATION SOCIETY, BILASPUR,BILASPUR vs INCOME TAX OFFICER-1(1), BILASPUR, BILASPUR
the Ld.CIT(Appeals)/NFAC and after considering the same a/w. assessment order, the said authority held and observed as follows:
RAKESH PANDEY,BALODA BAZAR vs INCOME TAX OFFICER, BHATAPARA, BHATAPAR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
UMARAVATI,GHAZIPUR vs ITO AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MALANI HOLDINGS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER, WARD 4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
RAGHVENDRA SINGH THAKUR, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VIJAY KUMAR CHHATTANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ASHOK KUMAR WADHWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ASHOK KUMAR WADHWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)