ITAT Raipur Bench
3,211 judgments
SANTOSHI ARORA,BEMETARA vs ASSESSING OFFICER 1(3), BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
VINAY KUMAR JAISWAL,SURAJPUR vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
BHAGWANDAS JAGDISH PRASAD,BAGBAHARA vs INCOME TAX OFFICER, MAHASAMUND, MAHASAMUND
BHAGWANDAS JAGDISH PRASAD, BAGBAHARA,BAGBAHARA vs INCOME TAX OFFICER, MAHASAMUND, MAHASAMUND
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SIKHA AGRAWAL, RAIGARH,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
or at the time of hearing."
ANIL KUMAR PAREKH, DHAMTARI,DHAMTARI vs INCOME TAX OFFICER, WARD DHAMTARI, DHAMTARI
him; addition is not justified & is liable to be deleted.
PRATIK AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
PRATIK AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
PRATIK AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA, AM आयकर अपील सं. / ITA Nos: 403, 404 & 405/RPR/2025 (निर्धारण वर्ष Assessment Years:2015-16, 2016-17 & 2019-20) Pratik Agrawal, Behind Durga Petrol Pump, Ring Road No. 2, Gondwara, Raipur-492001, C.G. Appellant (PAN: ANFPA8182M) vs. Income Tax Officer-3(1), Central Revenue Building, Civil Line, Raipur, C.G. Respondent निर्धारिती की ओर से / Assessee by: Ms. Dimple Warlyani, C.A. राजस्व की ओर से / Revenue by: Dr. Priyanka Pat
ANSHUKA TANEJA,AASTHA APARTMENT, SHANKAR NAGAR, RAIPUR vs INCOME TAX OFFICER, WARD 3(2), CENTRAL REVENUE BUILDING, CIVIL LINES, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
JAI BARBAREEK DEV SNACKS PRIVATE LIMITED,DURG vs INCOME TAX OFFICER-1(1), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
JAI BARBAREEK DEV SNACKS PRIVATE LIMITED,DURG vs INCOME TAX OFFICER-1(1), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SAROJ, KOREA,KOREA vs PR. COMMISSIONER OF INCOME TAX, RAIPUR - 1, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
KAMAL KISHORE RATHI, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
the Ld. CIT(A), however, the same is dismissed on account of no response by the assessee.
OMAX MINERALS PVT LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
OMAX MINERALS PVT LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
OMAX MINERALS PVT LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
OMAX MINERALS PVT LTD., KOLKATA,KOLKATA vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
VIRENDRA GIR GOSWAMI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MITESH SINGHANIA,RAIPUR vs INCOME TAX OFFICER WARD 1(2) RAIPUR, CENTRAL REVENUE BUILDING, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
