ITAT Raipur Bench
3,211 judgments
AL HASAN FOUNDATION,CHHATTISGARH vs CIT(E), BHOPAL, BHOPAL MADHYA PRADESH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
AL AQSA FOUNDATION,RAIPUR, CHHATTISGARH vs CIT(E), BHOPAL, BHOPAL, MADHYA PRADESH
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SUNIL KUMAR AGARWAL AND SONS, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ASHOK KUMAR KEJRIWAL, RAIGARH,RAIGARH vs DCIT CIRCLE1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
RAVI RAIKA,BHILAI vs ACIT-1(1), BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
RAVI RAIKA,BHILAI vs ACIT-1(1), BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
VANDANA NARENDRA LODHA, PUNE,PUNE vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs USHA DEVI SINGHANIA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs USHA DEVI SINGHANIA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SANDEEP KAUR GILL, RAIPUR,RAIPUR vs INCOME TAX OFFICER. WARD 3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
HIRA POWER & STEELS LIMITED, RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE)-1,, RAIPUR vs M/S. CHHATISGARH DISTILLERIES LIMITED, KOLKATA
DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR vs C. G. ISPAT PRIVATE LIMITED, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
M/S DIVYANSH INFRA ESTATE PVT LTD,RAIPUR vs ITO WARD 4(1) RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, VYAPAR vs VISHAL AUTOMOBILES, TIFRA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
NISHA NANWANI, RAIPUR,RAIPUR vs ITO, WARD 2(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR vs VIGHNESHWAR ISPAT PVT LTD, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
GRAND CARS INDIA PRIVATE LIMITED,SECTOR C SIRGITTI BILASPUR vs PCIT RAIPUR -1 , CENTRAL REVENUE BUILDING
SUDHIR BANSAL, BHILAI,DURG vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
VISHWA RANJAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
