ITAT Raipur Bench
3,211 judgments
RAKESH SINGH, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR
the Ld. CIT(Appeals)/NFAC. It is noted that as per Para 4 of the impugned order, the Ld.CIT(Appeals)/NFAC vide an ex-parte order had dismissed the appeal of the assessee due to non-compliance by the assessee. For the sake of clarity, Para 4 of the Ld.CIT(Appeals)/NFAC order is culled out as follows:
GUNIT SINGH TUTEJA, RAIPUR,RAIPUR vs INCOME TAX OFFICER-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
JASBIR SINGH OBEROI, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
the different Hon'ble High Courts across the country, challenging the validity of the similar notices issued u/s 148 of the Act. Thereafter, matter reached before Hon'ble Supreme Court. The Hon'ble Supreme Court in Civil Appeal No. 3005/2022, vide order dated 04/05/2022 had directed in para 10 of the order as under:
JDS CAPITAL MARKETS PRIVATE LIMITED,JDS CHAMBERS RAIPUR vs ITO, WARD -1(2), RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
HARIKISHAN AGARWAL, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
DHARAMPAL MALIK, BEMETARA,BEMETARA vs INCOME TAX OFFICER-1(3), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
DHARAMPAL MALIK, BEMETARA,BEMETARA vs INCOME TAX OFFICER-1(3), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
POLICE WELFARE SOCIETY, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD- RAJNANDGAON, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
POLICE WELFARE SOCIETY, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD- RAJNANDGAON, RAJNANDGAON
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
GOLCHHA PROMOTERS DEVELOPERS AND BUILDERS PVT LTD.,, RAIPUR,RAIPUR vs INCOME TAX OFFICER-3(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SUKHDEV SINGH JOSHI,JAGDALPUR, BASTAR vs INCOME TAX OFFICER, WARD, JAGDALPUR, JAGDALPUR
SUKHDEV SINGH JOSHI ,JAGDALPUR, BASTAR vs INCOME TAX OFFICER, WARD, JAGDALPUR, JAGDALPUR
NEELAM RAI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
SANJAY KUMAR BAID,RAIPUR vs INCOME TAX OFFICER, WARD 4(1), RAIPUR
SURYA NARAYAN SINGH, SAMASTIPUR,SAMASTIPUR vs INCOME TAX OFFICER-4(5), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
MOTI ALOO BHANDAR, KORBA,KORBA vs INCOME TAX OFFICER-1, KORBA, KORBA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)
ASHOK KUMAR PINJANI THROUGH LEGAL HEIR RAJKUMARI PINJANI,RAIPUR vs ITO WARD 4(4), RAIPUR
ASHOK KUMAR MALOO, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
YOGESH TRIPATHI, JAGDALPUR,BASTAR vs INCOME TAX OFFICER, WARD-JAGDALPUR, JAGDALPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
HEERA LAL YADU, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-4(1), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
