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ITAT Raipur Bench
3,203 judgments
RAJU LAL JAIN,DURG vs INCOME TAX OFFICER-1(3) BHILAI, BHILAI
ITA 151/RPR/2026[2016-17]Status: Disposed25/6/2026AY 2016-17
SHOURYA POLICE PETROL PUMP,GARIYABAND vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
ITA 356/RPR/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
SHOURYA POLICE PETROL PUMP,GARIYABAND vs INCOME TAX OFFICER, WARD 1(1), RAIPUR, RAIPUR
ITA 355/RPR/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
PREETHI ENGINEERING ENTERPRISES, KORBA, KORBA vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 313/RPR/2026[2014-15]Status: Disposed24/6/2026AY 2014-15
SHANTI TIMBERS TRADERS, BILASPUR ROAD,BILASPUR ROAD, BHANPURI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 134/RPR/2026[2020-2021]Status: Disposed24/6/2026AY 2020-2021
ENTREPRENEURS ORGANISATION, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR
ITA 108/RPR/2025[2017-18]Status: Disposed24/6/2026AY 2017-18
EMPLOYEES CONTRIBUTORY WELFARE SCHEME NSPL,RAIGARH vs ASSESSING OFFICER , RAIGARH
ITA 506/RPR/2026[2020-21]Status: Disposed23/6/2026AY 2020-21
ANJANI BAI, BILASPUR,BILASPUR vs ITO-2(1), BIALSPUR, BIALSPUR
ITA 314/RPR/2026[2014-15]Status: Disposed23/6/2026AY 2014-15
RAJESH AGRAWAL, RAIPUR,RAIPUR vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1(1), RAIPUR, RAIPUR
ITA 268/RPR/2026[2010-11]Status: Disposed23/6/2026AY 2010-11
MADHU JAIN, DURG,DURG vs DEPUTY COMMISSIONER OF INCOME TAX-1(1), BHILAI, DURG
ITA 839/RPR/2025[2015-16]Status: Disposed23/6/2026AY 2015-16
GRAMIN SEWA SAHAKARI SAMITI MARYADIT RISHIKELA,MAHASAMUND vs INCOME TAX OFFICER - WARD MAHASAMUND, MAHASAMUND
ITA 508/RPR/2026[2018-19]Status: Disposed22/6/2026AY 2018-19
VRIHATAKAR SEWA SAHAKARI SAMITI MARYADIT UTAI,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -BHILAI 1(1), BHILAI
ITA 507/RPR/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
SANJAY AGRAWAL,DURG vs INCOME TAX OFFICER-2(1), BHILAI, BHILAI
ITA 501/RPR/2026[2013-14]Status: Disposed22/6/2026AY 2013-14
RATAN LAL BATRA, RAIGARH,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
ITA 488/RPR/2026[2010-11]Status: Disposed22/6/2026AY 2010-11
SMT. INDU AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 485/RPR/2026[2021-22]Status: Heard19/6/2026AY 2021-22
VIJAY KUMAR JAISWAL, AMBIKAPUR,SURGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
ITA 479/RPR/2026[2014-15]Status: Heard19/6/2026AY 2014-15
OMPRAKASH KHANDELWAL THROUGH L/H PUJA KHANDELWAL, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, WARD-1, RAJNANDGAON, RAJANANDGOAN
ITA 477/RPR/2026[2017-18]Status: Heard19/6/2026AY 2017-18
SUMIT GLOBAL PRIVATE LIMITED, RAIGARH,RAIGARH vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 784/RPR/2025[2013-14]Status: Disposed19/6/2026AY 2013-14
SUMIT GLOBAL PRIVATE LIMITED, RAIGARH, RAIGARH vs DCIT,CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 783/RPR/2025[2012-13]Status: Disposed19/6/2026AY 2012-13
RAKESH JINDAL, RAIGARH,RAIGARH vs DCIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 782/RPR/2025[2012-13]Status: Disposed19/6/2026AY 2012-13