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ITAT Raipur Bench

3,203 judgments

SUBHASH AGARWAL,AMBIKAPUR vs INCOME-TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR

ITA 467/RPR/2026[2015-16]Status: Disposed2/7/2026AY 2015-16

SUBHASH AGARWAL,AMBIKAPUR vs INCOME-TAX OFFICER- WARD-1, AMBIKAPUR, AMBIKAPUR

ITA 466/RPR/2026[2015-16]Status: Disposed2/7/2026AY 2015-16

INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR vs ADARSH RICE MILL, RAIPUR

ITA 447/RPR/2026[2016-17]Status: Disposed2/7/2026AY 2016-17

SHAKUNTALA SURANA CHARITABLE TRUST, DURG, DURG vs CIT( EXEMPTION), BHOPAL, BHOPAL

ITA 431/RPR/2026[NA]Status: Disposed2/7/2026

AJAY KUMAR, KOLKATA, KOLKATA vs ITO-1(1), BILASPUR, BILASPUR

ITA 421/RPR/2026[2017-18]Status: Disposed2/7/2026AY 2017-18

BALI NAGWANSHI, RAIPUR,RAIPUR vs ACIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 380/RPR/2026[2017-18]Status: Disposed2/7/2026AY 2017-18

SURAJ ROLLING PVT. LTD., RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 769/RPR/2025[2019-20]Status: Disposed2/7/2026AY 2019-20

GURMEET SINGH HORA, RAIPUR,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 45/RPR/2023[2018-19]Status: Disposed2/7/2026AY 2018-19

SHRI RAVISH SOOD (Judicial Member), SHRI ARUN KHODPIA (Accountant Member)

MADANLAL LODHA, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 317/RPR/2026[2017-18]Status: Disposed30/6/2026AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX-1-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR

ITA 356/RPR/2025[2014-15]Status: Disposed29/6/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED , RAIPUR

ITA 355/RPR/2025[2013-14]Status: Disposed29/6/2026AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR

ITA 354/RPR/2025[2012-13]Status: Disposed29/6/2026AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX-1(1), RAIPUR, RAIPUR vs CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, RAIPUR

ITA 353/RPR/2025[2011-12]Status: Disposed29/6/2026AY 2011-12

CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION, LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 335/RPR/2025[2013-14]Status: Disposed29/6/2026AY 2013-14

CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD., RAIPUR ,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 334/RPR/2025[2012-13]Status: Disposed29/6/2026AY 2012-13

CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD., RAIPUR,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 333/RPR/2025[2011-12]Status: Disposed29/6/2026AY 2011-12

BURGESS ENGLISH SENIOR SECONDARY SCHOOL,BILASPUR vs INCOME TAX OFFICER WARD-1(2), BILASPUR, BILASPUR

ITA 486/RPR/2024[2017-18]Status: Disposed29/6/2026AY 2017-18

M/S. HINDUSTAN GRUH NIRMAN PVT. LTD., RAIPUR, RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 402/RPR/2026[2018-19]Status: Disposed25/6/2026AY 2018-19

M/S. HINDUSTAN GRUH NIRMAN PVT. LTD., RAIPUR, RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 401/RPR/2026[2017-18]Status: Disposed25/6/2026AY 2017-18

RAJU LAL JAIN,DURG vs INCOME TAX OFFICER-1(3) BHILAI, BHILAI

ITA 152/RPR/2026[2017-18]Status: Disposed25/6/2026AY 2017-18