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ITAT Raipur Bench

3,203 judgments

D.C.I.T. CENTRAL CRICLE, RAIPUR vs SHRI SHYAM SUNDER SHARMA, RAIPUR

ITA 288/BIL/2014[2007-08]Status: Disposed16/8/2018AY 2007-08

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 9/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOOME TAX OFFICER, DHAMTARI(C.G)

ITA 8/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE DEPUTY COMMISSIONER OF INCOME TAX, BHILAI(CG) vs M/S KULKARNI & SAHU BUILDCON PVT LTD, BHILAI(CG)

ITA 73/BIL/2016[2012-13]Status: Disposed14/8/2018AY 2012-13

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 7/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

M/S BHATKHANDE LILIT KALA SHIKSHA SAMITI,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX, RAIPUR (CG)

ITA 6/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

M/S SHREE HANUMAN LOHA PVT LTD,RAIPUR (CG) vs THE INCOME TAX OFFICER -1(1), RAIPUR (CG)

ITA 18/BIL/2016[2012-13]Status: Disposed14/8/2018AY 2012-13

THE INCOME TAX OFFICER 1(4) BHILAI, BHILAI(CG) vs SHRI SANDEEP AGRAWAL, BHILAI(CG)

ITA 16/BIL/2016[2010-11]Status: Disposed14/8/2018AY 2010-11

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 14/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 13/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 12/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 11/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 10/BIL/2016[2011-12]Status: Disposed14/8/2018AY 2011-12

ASSOCIATION OF PHYSICIANS DURG-BHILAI BRANCH,DURG(CG) vs C.I.T.(EXPEMPTION),

ITA 132/BIL/2015[]Status: Disposed14/8/2018

THE DY. CIT-1(1), RAIPUR (CG) vs M/S. ARUN TRADE COMBINES, RAIPUR (CG)

ITA 119/BIL/2014[2010-11]Status: Disposed14/8/2018AY 2010-11

THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs SMT SANGEETA SHARMA, RAIPUR (CG)

ITA 27/BIL/2016[2012-13]Status: Disposed13/8/2018AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs SMT RANJANA DEVI SHARMA, RAIPUR (CG)

ITA 26/BIL/2016[2012-13]Status: Disposed13/8/2018AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME-TAX, RAIPUR (CG) vs SMT BABITA SHARMA, RAIPUR (CG)

ITA 25/BIL/2016[2012-13]Status: Disposed13/8/2018AY 2012-13

THE INCOME TAX OFFICER -1, RAIGARH(CG) vs SHRI SHRI MANISH SHUKLA L/H OF LATE, RAIGARH(CG)

ITA 232/BIL/2016[2008-09]Status: Disposed13/8/2018AY 2008-09

THE INCOME TAX OFFICER, JANGIR-CHAMPA, JANJGIR CHAMPA vs SHRI SHRI NAVAL AGRAWAL, JANJGIR-CHAMPA (C.G.)

ITA 197/BIL/2016[2007-08]Status: Disposed13/8/2018AY 2007-08