← All Benches

ITAT Raipur Bench

3,203 judgments

DY.C.I.T. 1(2), RAIPUR (CG) vs M/S RISHABH INFRASTRUCTURE PVT.LTD, RAIPUR

ITA 157/BIL/2014[2011-12]Status: Disposed23/10/2018AY 2011-12

SMT. NIRMALA DEVI LALWANI,BILASPUR(CG) vs THE ACIT, CIRCLE- 1(1), BILASPUR(CG)

ITA 148/BIL/2014[2009-10]Status: Disposed23/10/2018AY 2009-10

M/S VENKATESH MARBLES,RAIPUR(CG) vs THE ASSTT. COMMISSIONER OF INCOME TAX, RAIPUR (CG)

ITA 4/BIL/2016[2010-11]Status: Disposed22/10/2018AY 2010-11

THE GRAMIN SEVA SAHAKARI SAMITI MARYADIT,RAIPUR (CG) vs THE INCOME TAX OFFICER 1(3), RAIPUR (CG)

ITA 31/BIL/2016[2011-12]Status: Disposed22/10/2018AY 2011-12

M/S SHANTIPUSHPA ASSOCIATES,BILASPUR(CG) vs I.T.O. WARD 1(1), BILASPUR(CG)

ITA 102/BIL/2015[2010-11]Status: Disposed22/10/2018AY 2010-11

ARUN KUMAR LATH,BILASPUR(CG) vs ITO, WARD- 1(1), BILASPUR(CG)

ITA 90/BIL/2014[2009-10]Status: Disposed22/10/2018AY 2009-10

SHABD PRAKASH LATH,BILASPUR(CG) vs ITO, WARD- 1(1), BILASPUR(CG)

ITA 89/BIL/2014[2009-10]Status: Disposed16/10/2018AY 2009-10

M/S ARVIND KUMAR AGRAWAL,HUF,RAIPUR vs I.T.O.-2, BHILAI(CG)

ITA 52/BIL/2015[2008-09]Status: Disposed15/10/2018AY 2008-09

SHRI RAVI KEWALTANI,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI

ITA 278/RPR/2017[2014-15]Status: Disposed12/10/2018AY 2014-15

DY. C.I.T.2(1), RAIPUR (CG) vs SHRI TARAL MODI, RAIPUR (CG)

ITA 314/BIL/2014[2006-07]Status: Disposed12/10/2018AY 2006-07

I.T.O. WARD -1(1), RAIPUR (CG) vs M/S CMDC ICPL COAL LTD, RAIPUR (CG)

ITA 271/BIL/2014[2011-12]Status: Disposed12/10/2018AY 2011-12

DY. C.I.T.2(1), RAIPUR (CG) vs SHRI SURESH ATLANI, RAIPUR (CG)

ITA 186/BIL/2014[2006-07]Status: Disposed12/10/2018AY 2006-07

DY. C.I.T.2(1), RAIPUR (CG) vs ABHISHEK ATLANI, RAIPUR (CG)

ITA 185/BIL/2014[2006-07]Status: Disposed12/10/2018AY 2006-07

D.C.I.T. 2(1), RAIPUR vs M/S BAGADIYA BROS. PVT. LTD., RAIPUR

ITA 387/BIL/2014[2010-11]Status: Disposed11/10/2018AY 2010-11

SHRI RAJKUMAR DAMMANI,RAIPUR (CG) vs THE INCOME TAX OFFICER -1(1), RAIPUR (CG)

ITA 90/BIL/2016[2011-12]Status: Disposed1/10/2018AY 2011-12

DY. C.I.T.1(2), RAIPUR (CG) vs M/S GODAWARI POWER & ISPAT LTD., RAIPUR (CG)

ITA 365/BIL/2014[2011-12]Status: Disposed1/10/2018AY 2011-12

GANESH PRASAD KHETAN,RAIPUR (CG) vs ADDL. CIT, RANGE-I, RAIPUR (CG)

ITA 37/BIL/2014[2005-06]Status: Disposed18/9/2018AY 2005-06

GANESH PRASAD KHETAN,RAIPUR (CG) vs ADDL.CIT, RANGE-II, RAIPUR(CG)

ITA 153/BIL/2014[2006-07]Status: Disposed18/9/2018AY 2006-07

M/S GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 96/BIL/2016[2011-12]Status: Disposed17/8/2018AY 2011-12

M/S GRAMIN SEVA SAHAKARI SAMITI MARYADIT,DHAMTARI(C.G) vs THE INCOME TAX OFFICER, DHAMTARI(C.G)

ITA 95/BIL/2016[2011-12]Status: Disposed17/8/2018AY 2011-12