← All Benches

ITAT Raipur Bench

3,203 judgments

M/S. RAMNIWAS AGRAWAL, WARD-2,JANJGIR CHAMPA vs JOINT. CIT, RANGE- II, BILASPUR(CG)

ITA 41/BIL/2015[2010-11]Status: Disposed17/1/2019AY 2010-11

DY. CIT- 2(1), BILASPUR(CG) vs M/S. RAM NIWAS AGRAWAL, JANJGIR CHAMPA

ITA 38/BIL/2015[2010-11]Status: Disposed17/1/2019AY 2010-11

SHRI. VEERENDRA PANDEY,RAIPUR,RAIPUR (CG) vs INCOME TAX OFFICER --2(4), RAIPUR (CG)

ITA 191/BIL/2011[2004-05]Status: Fixed17/1/2019AY 2004-05

INCOME TAX OFFICER WARD -2(4), RAIPUR vs SHRI AJIT PRAMOD JOGI THROUGH SMT. RENU JOGI LEGAL HEIR AND W/O LATE SHRI AJIT PRAMOD JOGI, RAIPUR

ITA 124/BIL/2011[2004-05]Status: Fixed17/1/2019AY 2004-05

SHREE VIMALNATH JAIN SWETAMBER MANDIR TRUST,RAIPUR vs THE COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL

ITA 50/RPR/2018[2018-19]Status: Disposed16/1/2019AY 2018-19

M/S GAURAV PROMOTERS & BUILDERS,RAIPUR (CG) vs THE DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR (CG)

ITA 89/BIL/2016[2007-08]Status: Disposed15/1/2019AY 2007-08

M/S GAURAV PROMOTERS & BUILDERS,RAIPUR (CG) vs THE DEPUTY COMMISSIONER OF INCOME TAX, RAIPUR (CG)

ITA 88/BIL/2016[2006-07]Status: Disposed15/1/2019AY 2006-07

M/S HIRA FERRO ALLOYS LTD,RAIPUR vs C.I.T-1, RAIPUR

ITA 70/BIL/2015[2010-11]Status: Disposed15/1/2019AY 2010-11

M/S ADHARSHILA SHIKSHAN SANGH,RAIPUR (CG) vs C.I.T-, RAIPUR (CG)

ITA 379/BIL/2014[]Status: Disposed15/1/2019

PANKAJ KUMAR AGRAWAL,BILASPUR(CG) vs ITO, WARD- 1(1), BILASPUR(CG)

ITA 30/BIL/2014[2009-10]Status: Disposed15/1/2019AY 2009-10

I.T.O. WARD -2(3), BILASPUR(CG) vs M/S SHANTIPUSHPA ASSOCIATES, BILASPUR(CG)

ITA 90/BIL/2015[2010-11]Status: Disposed16/11/2018AY 2010-11

M/S DHAVALA SONS(HUF),BHILAI(CG) vs THE INCOME TAX OFFICER, WARD-2, BHILAI(CG)

ITA 78/BIL/2016[2009-10]Status: Disposed25/10/2018AY 2009-10

M/S SWARAJ BUILDERS,KORBA(CG) vs THE PR. COMMISSIONER OF INCOME TAX, BILASPUR(CG)

ITA 77/BIL/2016[2010-11]Status: Disposed25/10/2018AY 2010-11

SMT SANTOSHI WARE,BHILAI(CG) vs THE INCOME TAX OFFICER-2, RAIPUR (CG)

ITA 34/BIL/2016[2011-12]Status: Disposed25/10/2018AY 2011-12

CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX 3(1), RAIPUR

ITA 12/RPR/2018[2014-15]Status: Disposed23/10/2018AY 2014-15

SHRI SURESH AHUJA,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI(CG)

ITA 24/BIL/2016[2012-13]Status: Disposed23/10/2018AY 2012-13

SHRI RAJESH AHUJA,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), BHILAI(CG)

ITA 23/BIL/2016[2012-13]Status: Disposed23/10/2018AY 2012-13

RATANLAL BATRA,RAIGARH(C.G) vs I.T.O. WARD -1, RAIGARH(CG)

ITA 203/BIL/2014[2010-11]Status: Disposed23/10/2018AY 2010-11

JHADU RAM GABEL vs I.T.O.-2, RAIGARH(CG)

ITA 201/BIL/2014[2010-11]Status: Disposed23/10/2018AY 2010-11

SHRI KALYANDAS LALWANI,BILASPUR(CG) vs ACIT, CIRCLE- 1(1), BILASPUR(CG)

ITA 18/BIL/2014[2009-10]Status: Disposed23/10/2018AY 2009-10