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ITAT Raipur Bench
3,203 judgments
ASSISTANT COMMISSIONER OF INCOEM-TAX, RAIPUR (CG) vs M/S MAHAMAYA AGROTECH (P)LTD, RAIPUR (CG)
ITA 106/BIL/2012[2004-05]Status: Disposed6/2/2019AY 2004-05
SMT. SHASHI DEVI GULATI,BHILAI vs INCOME TAX OFFICER-1(5), BHILAI
ITA 73/RPR/2018[2011-12]Status: Disposed18/1/2019AY 2011-12
SMT. SHASHI DEVI GULATI,BHILAI vs INCOME TAX OFFICER-1(5), BHILAI
ITA 72/RPR/2018[2010-11]Status: Disposed18/1/2019AY 2010-11
SMT. SHASHI DEVI GULATI,BHILAI vs INCOME TAX OFFICER-1(5), BHILAI
ITA 71/RPR/2018[2009-10]Status: Disposed18/1/2019AY 2009-10
M/S GOEL ZENITH AGRO (P) LTD,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)
ITA 82/BIL/2016[2012-13]Status: Disposed18/1/2019AY 2012-13
M/S SHREE NAKODA INDUSTRIES LTD,RAIPUR vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)
ITA 81/BIL/2016[2012-13]Status: Disposed18/1/2019AY 2012-13
M/S HOTEL BABYLON INTERNATIONAL PRIVATE LIMITED,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(2), RAIPUR (CG)
ITA 76/BIL/2016[2012-13]Status: Disposed18/1/2019AY 2012-13
THE INCOME TAX OFFICER WARD 1(1), BHILAI(CG) vs SHRI VIRENDRA KUMAR SHUKLA, DURG(CG)
ITA 141/BIL/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, KORBA(CG) vs M/S KRISHNA AUTO RIDERS PVT LTD, KORBA(CG)
ITA 139/BIL/2016[2011-12]Status: Disposed18/1/2019AY 2011-12
SHREE SITA AGRO FOODS PRIVATE LIMITED,DURG vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI
ITA 8/RPR/2019[2008-09]Status: Disposed17/1/2019AY 2008-09
M/S RAIPUR DEVELOPMENT AUTHORITY,RAIPUR (CG) vs DEPUTY COMMISSIONER OF INCOME TAX ( EXEMPTION), RAIPUR (CG)
ITA 78/RPR/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
M/S RAIPUR DEVELOPMENT AUTHORITY,RAIPUR (CG) vs DEPUTY COMMISSIONER OF INCOME TAX ( EXEMPTION), RAIPUR (CG)
ITA 77/RPR/2018[2012-13]Status: Disposed17/1/2019AY 2012-13
M/S CHHATTISGARH MINERAL DEVELOPMENT CORPORATION LIMITED,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), RAIPUR
ITA 76/RPR/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
M/S FRIENDS CONSTRUCTION CO,JANJGIR-CHAMPA (C.G.) vs THE INCOME TAX OFFICER, WARD-2(2), BILASPUR(CG)
ITA 83/BIL/2016[2007-08]Status: Disposed17/1/2019AY 2007-08
THE DEPUTY COMMISSIONER OF INCOME TAX, BHILAI(CG) vs M/S AMAR BUILDERS, DURG(CG)
ITA 75/BIL/2016[2010-11]Status: Disposed17/1/2019AY 2010-11
M/S ANNAPURNA INDUSTRIES,RAJNANDGAON vs THE INCOME TAX OFFICER-1, RAJNANDGAON
ITA 72/BIL/2016[2010-11]Status: Disposed17/1/2019AY 2010-11
SHRI SIDDHI VINAYAK SHIKSHAN SANSTHAN,RAJNANDGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX,
ITA 45/BIL/2016[2011-12]Status: Disposed17/1/2019AY 2011-12
SHRI SHRI MUKESH KUMAR GOYAL,RAIPUR vs THE DY. COMMISSIONER OF INCOME TAX,-2(1), KOLKATA
ITA 325/BIL/2016[2011-12]Status: Disposed17/1/2019AY 2011-12
M/S ARUN AGRICULTURE,RAIPUR (CG) vs THE DY. COMMISSIONER OF INCOME TAX 1(1), RAIPUR (CG)
ITA 29/BIL/2016[2011-12]Status: Disposed17/1/2019AY 2011-12
M/S ROYAL IRON ORE INDUSTRY,RAIPUR (CG) vs THE INCOME TAX OFFICER,JAGDALPUR, JAGDALPUR (CG)
ITA 17/BIL/2016[2011-12]Status: Disposed17/1/2019AY 2011-12