← All Benches
ITAT Raipur Bench
3,203 judgments
AYUSH JINDAL, JASHPUR,JASHPUR vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH
ITA 809/RPR/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
VIKAS NARAYAN BAJPAI, RAIPUR,RAIPUR vs ITO-WARD1(1), RAIPUR, RAIPUR
ITA 557/RPR/2026[2019-20]Status: Disposed14/7/2026AY 2019-20
BIRENDRA MISHRA, DURG,DURG vs ITO, WARD-2(1), BHILAI, BHILAI
ITA 551/RPR/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
KODA BABU ELLARAO, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 346/RPR/2026[2021-22]Status: Disposed14/7/2026AY 2021-22
MSP PUBLIC SCHOOL SOCIETY,JAMGAON vs CIT (EXEMPTION), BHOPAL
ITA 499/RPR/2026[2026-27]Status: Disposed13/7/2026AY 2026-27
THE MENNONITE BOARD OF CHRISTIAN EDUCATION,DHAMTARI vs INCOME TAX OFFICER, EXEMPTION WARD, RAIPUR, RAIPUR
ITA 498/RPR/2026[2025-26]Status: Disposed13/7/2026AY 2025-26
MUHIM FOUNDATION FOR PARTICIPATORY ACTION AND TRASFORMATION, RAIPUR,RAIPUR vs CIT, EXEMPTION, BHOPAL, BHOPAL
ITA 459/RPR/2026[2026-27]Status: Disposed13/7/2026AY 2026-27
AGRAWAL SABHA, RAJNANDGAON,RAJNANDGAON vs EXEMPTION WARD 2,RAIPUR, RAIPUR
ITA 438/RPR/2026[2027]Status: Disposed13/7/2026
CHHATISGARH KALYAN SAMITI, BHILAI,BHILAI vs CIT(EXMP), BHOPAL, BHOPAL
ITA 434/RPR/2026[NA]Status: Disposed13/7/2026
PRA PANELS PRIVATE LIMITED,RAIPUR vs INCOME TAX OFFICER WARD 1(2), RAIPUR
ITA 337/RPR/2026[2023-24]Status: Disposed13/7/2026AY 2023-24
STELLAR RESOURCES PVT. LTD., RAIPUR,RAIPUR vs DCIT, CIRCLE-3(1), RAIPUR, RAIPUR
ITA 334/RPR/2026[2012-13]Status: Disposed13/7/2026AY 2012-13
VINOD GOYAL,SURGUJA vs INCOME TAX OFFICER-1, AMBIKAPUR, AMBIKAPUR
ITA 330/RPR/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
PARASRAM KUKREJA, RAIPUR (THROUGH LEGAL HEIR SHRI RAJESH KUKREJA), RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR
ITA 322/RPR/2026[2015-16]Status: Disposed13/7/2026AY 2015-16
BHARAT BIOCON PRIVATE LIMITED, RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
ITA 321/RPR/2026[2013-14]Status: Disposed13/7/2026AY 2013-14
BHARAT BENEFICATION & POWER PRIVATE LIMITED, RAIGARH,RAIGARH vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR
ITA 320/RPR/2026[2014-15]Status: Disposed13/7/2026AY 2014-15
PRAKASH KUMAR AGRAWAL & SONS (HUF),RAIPUR vs INCOME TAX OFFICER, WARD - 1(1), RAIPUR, RAIPUR
ITA 366/RPR/2026[2014-15]Status: Disposed10/7/2026AY 2014-15
ABDUL VAHEED KHAN, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 1(2), RAIPUR, RAIPUR
ITA 540/RPR/2026[2017-2018]Status: Disposed9/7/2026AY 2017-2018
REVARAM PRAJAPATI, MUMBAI,MUMBAI vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR
ITA 537/RPR/2026[2018-19]Status: Disposed9/7/2026AY 2018-19
JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE -1(1), RAIPUR, RAIPUR vs SHIVALIK POWER AND STEEL PRIVATE LIMITED, RAIPUR, RAIPUR
ITA 496/RPR/2026[2016-17]Status: Disposed9/7/2026AY 2016-17
SATYANARAYAN AGRAWAL, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 483/RPR/2026[2020-21]Status: Disposed9/7/2026AY 2020-21
