← All Benches
ITAT Pune Bench
17,155 judgments
SMT. SHAH NAZMA IZHARUL HASAN,RATNAGIRI vs INCOME-TAX OFFICER,
ITA 246/PUN/2015[2011-12]Status: Disposed21/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. CHANDRA MATS PVT. LTD., AURANGABAD
ITA 1830/PUN/2014[2010-11]Status: Disposed21/2/2018AY 2010-11
M/S. ASHOKA VASTU PRIVATE LIMITED,NASHIK vs COMMISSIONER OF INCOME-TAX : 1, NASHIK
ITA 655/PUN/2008[2003-04]Status: Disposed20/2/2018AY 2003-04
INCOME-TAX OFFICER vs M/S. RED WINE SHOP, DHULE
ITA 1920/PUN/2016[2008-09]Status: Disposed19/2/2018AY 2008-09
IMRAN BADSHA BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1132/PUN/2015[2009-10]Status: Disposed16/2/2018AY 2009-10
IMRAN BADSHA BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1131/PUN/2015[2008-09]Status: Disposed16/2/2018AY 2008-09
SMT. KHATUNBI BADSHA BAGWAN,ICHALKARANJI vs DEPUTY SSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1129/PUN/2015[2009-10]Status: Disposed16/2/2018AY 2009-10
SMT. KHATUNBI BADSHA BAGWAN,ICHALKARANJI vs DEPUTY SSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1128/PUN/2015[2008-09]Status: Disposed16/2/2018AY 2008-09
INCOME-TAX OFFICER vs SHRI SANTOSH R. TADSARE, RATNAGIRI
ITA 1789/PUN/2014[2011-12]Status: Disposed16/2/2018AY 2011-12
SWAPNIL J. KOTHADIA,PUNE vs INCOME-TAX OFFICER,
ITA 2230/PUN/2014[2008-09]Status: Disposed16/2/2018AY 2008-09
PUNDLIK TUKARAM CHOWGULE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1943/PUN/2014[2006-07]Status: Disposed15/2/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs PUNDALIK TUKARAM CHOWGULE, PUNE
ITA 1928/PUN/2014[2006-07]Status: Disposed15/2/2018AY 2006-07
DIGITAL GROUP INFOTECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 475/PUN/2017[2012-13]Status: Disposed12/2/2018AY 2012-13
AUTO STEEL & RUBBER INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 960/PUN/2016[2007-08]Status: Disposed12/2/2018AY 2007-08
HABIB SHAKUR MAX,AURANGABAD vs INCOME-TAX OFFICER,
ITA 948/PUN/2016[2010-11]Status: Disposed12/2/2018AY 2010-11
AGFA INDIA PRIVATE LTD.,THANE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 582/PUN/2016[2008-09]Status: Disposed12/2/2018AY 2008-09
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 434/PUN/2016[2011-12]Status: Disposed12/2/2018AY 2011-12
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 433/PUN/2016[2010-11]Status: Disposed12/2/2018AY 2010-11
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 432/PUN/2016[2009-10]Status: Disposed12/2/2018AY 2009-10
INDIASOFT TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 431/PUN/2016[2008-09]Status: Disposed12/2/2018AY 2008-09
