← All Benches
ITAT Pune Bench
17,155 judgments
GIRIJAMATA JANHIT SEVABHAVI SANSTHA,AURANGABAD vs INCOME-TAX OFFICER,
ITA 235/PUN/2015[2009-10]Status: Disposed27/2/2018AY 2009-10
AGRICULTURAL PRODUCE MARKET COMMITTEE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2219/PUN/2016[2012-13]Status: Disposed26/2/2018AY 2012-13
AJIT JAYAPALA HEGDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1571/PUN/2016[2011-12]Status: Disposed26/2/2018AY 2011-12
M/S. ROHAN & RAJDEEP INFRASTRUCTURE,PUNE vs PR.COMMISSIONER OF INCOME TAX -2, PUNE
ITA 633/PUN/2017[2012-13]Status: Disposed23/2/2018AY 2012-13
RAJIV YASHWANT BHALE,PUNE vs INCOME TAX OFFICER, PUNE
ITA 341/PUN/2017[2012-13]Status: Disposed23/2/2018AY 2012-13
KALYANI STEELS LTD. vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 648/PUN/2016[2009-10]Status: Disposed23/2/2018AY 2009-10
INCOME-TAX OFFICER vs SMT. NIRMALA PRAKASH SHAH, NASHIK
ITA 1938/PUN/2016[2008-09]Status: Disposed23/2/2018AY 2008-09
INCOME-TAX OFFICER vs SMT. NIRMALA VIJAY SANKLECHA, NASHIK
ITA 1937/PUN/2016[2008-09]Status: Disposed23/2/2018AY 2008-09
INCOME-TAX OFFICER vs M/S. MAA SARASWAT STEEL INDUSTRIES, NASHIK
ITA 1868/PUN/2016[2011-12]Status: Disposed23/2/2018AY 2011-12
SANDEEP OMPRAKASH KOYATE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1536/PUN/2016[2012-13]Status: Disposed23/2/2018AY 2012-13
GUNVANT VITTHALDAS SHAH,SANGLI vs INCOME-TAX OFFICER,
ITA 1010/PUN/2016[2007-08]Status: Disposed23/2/2018AY 2007-08
GUNVANT VITTHALDAS SHAH,SANGLI vs INCOME-TAX OFFICER,
ITA 1009/PUN/2016[2006-07]Status: Disposed23/2/2018AY 2006-07
MANGLESH KALYANCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1893/PUN/2014[2001-02]Status: Disposed23/2/2018AY 2001-02
KAMLESH KALYANCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1892/PUN/2014[2001-02]Status: Disposed23/2/2018AY 2001-02
KALYANCHAND MANAKCHAND LALWANI, HUF,NASHIK vs INCOME-TAX OFFICER,
ITA 1891/PUN/2014[2001-02]Status: Disposed23/2/2018AY 2001-02
MRS. SANGEETA SHARAD PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1708/PUN/2014[2005-06]Status: Disposed23/2/2018AY 2005-06
CUMMINS COLLEGE OF ENGINEERING FOR WOMEN,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1014/PUN/2016[2011-12]Status: Disposed22/2/2018AY 2011-12
GLOBAL ADVERTISEMENT SERVICES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER,
ITA 2876/PUN/2016[2012-13]Status: Disposed21/2/2018AY 2012-13
BHARAT FORGE LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1002/PUN/2016[2010-11]Status: Disposed21/2/2018AY 2010-11
BHARAT FORGE LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1001/PUN/2016[2009-10]Status: Disposed21/2/2018AY 2009-10