← All Benches
ITAT Pune Bench
17,159 judgments
DCIT,CIR.-1(1), PUNE vs GLOBAL INFRASTRUCTURE & TECHNOLOGIES LTD., MUMBAI
ITA 624/PUN/2004[1996-97]Status: Disposed28/2/2018AY 1996-97
DCIT,CIR.-1(1), PUNE vs MANTRI HOUSING & CONSTRUCTIONS LTD., PUNE
ITA 1027/PUN/2004[1998-99]Status: Disposed28/2/2018AY 1998-99
PANDIT GANGADHAR KAWALE,NANDED vs INCOME-TAX OFFICER,
ITA 1088/PUN/2016[2009-10]Status: Disposed28/2/2018AY 2009-10
VAICHAL CONSTRUCTIONS PVT. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1051/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHARAD SAHAKARI BANK LTD., PUNE
ITA 1046/PUN/2016[2012-13]Status: Disposed28/2/2018AY 2012-13
KRANTI LIQUORS,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1038/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
INCOME-TAX OFFICER vs SHREE PARSHWANATH SAHAKARI PAT SANSTHA LTD., KARAD
ITA 1032/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
INCOME-TAX OFFICER vs M/S. COSMOPOLIS CONSTRUCTION, PUNE
ITA 1030/PUN/2016[2011-12]Status: Disposed28/2/2018AY 2011-12
GOLE PRECISION TOOLS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 859/PUN/2015[2011-12]Status: Disposed28/2/2018AY 2011-12
GOLE PRECISION TOOLS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 858/PUN/2015[2010-11]Status: Disposed28/2/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND,
ITA 832/PUN/2015[2010-11]Status: Disposed28/2/2018AY 2010-11
M/S. RAJMAL LAKHICHAND vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 670/PUN/2015[2010-11]Status: Disposed28/2/2018AY 2010-11
ASSITANT COMMISSIONER OF INCOME-TAX vs M/S. H.A. DEVELOPERS, PUNE
ITA 478/PUN/2015[2004-05]Status: Disposed28/2/2018AY 2004-05
ANANT MATE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1674/PUN/2015[2005-06]Status: Disposed28/2/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 580/PUN/2016[2011-12]Status: Disposed27/2/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 579/PUN/2016[2010-11]Status: Disposed27/2/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR
ITA 578/PUN/2016[2009-10]Status: Disposed27/2/2018AY 2009-10
BHUSHAN VITTHAL WAGH,NASHIK vs INCOME-TAX OFFICER,
ITA 367/PUN/2016[2009-10]Status: Disposed27/2/2018AY 2009-10
NUTAN MAHARASHTRA VIDYA PRASARAK MANDAL,PUNE vs INCOME-TAX OFFICER,
ITA 2320/PUN/2016[2009-10]Status: Disposed27/2/2018AY 2009-10
LAXMIKANT RAMNIWAS BALDAWA,LATUR vs INCOME-TAX OFFICER,
ITA 2307/PUN/2016[2010-11]Status: Disposed27/2/2018AY 2010-11